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Smt. Justice Vijaya Kamlesh Tahilramani to perform the duties of the office of the Chief Justice of Bombay High Court

Smt. Justice Vijaya Kamlesh Tahilramani to perform the duties of the office of the Chief Justice of Bombay High Court

The President of India appointed Smt. Justice Vijaya Kamlesh Tahilramani, senior-most Judge of Bombay High Court, to perform the duties of the

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Published on September 10, 2015October 14, 2015By Sucheta

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The President of India appointed Smt. Justice Vijaya Kamlesh Tahilramani, senior-most Judge of Bombay High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from 9-9-2015 consequent upon the retirement of Shri Mohit Shantilal Shah, Chief Justice of Bombay High Court.

-Ministry of Law & Justice

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