Reported by Ayushi Sinha

“Research consists of seeing what everybody has been seeing but thinking what nobody has ever thought” -Plato

7th February, 2015 witnessed the inauguration of the release of Volume I Issue II of the RGNUL Student Law Review (RSLR), which is the university’s flagship student-run journal. The present edition aims at promoting and encouraging academic research and writings in the field of Competition Law. The theme of this edition was “Contemporary Issues in Competition Law”. Tremendous efforts had gone into the whole process of publishing the journal. The inauguration was conducted in the presence of Prof (Dr.) Nishtha Jaswal, Chairperson, Department of Law, Punjab University, Prof (Dr.) Paramjit S. Jaswal, Vice Chancellor, RGNUL and Chief Patron, RSLR, Prof. (Dr.) G.I.S Sandhu, Registrar, RGNUL and Patron, RSLR; who were extremely encouraging in their support for the efforts of the editorial board. It was and eventful end to the inauguration and work has already begun on the next volume, Volume II, Issue I with the theme “Public International Law” and on the Special Edition, the theme for which is “Law & Technology”.    

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