April 30th, 2026 | New Delhi: Shardul Amarchand Mangaldas & Co. (SAM) acted as legal counsel to Citius TransNet Investment Trust (the Trust), EAAA TransInfra Managers Limited (Investment Manager), and Epic TransNet Infrastructure Private Limited (Sponsor) on the Trust’s formation, private placement of securities and initial public offering, being the first transaction that facilitated an AIF liquidity event through the InvIT route.
The units of the Trust are listed on BSE Limited and National Stock Exchange of India Limited.
The Trust is backed by the EAAA India Alternatives Limited platform, a leading alternatives platform in India.
The Capital Markets team was led by Nikhil Naredi, Partner, and Rohit Tiwari, Partner, along with Saloni Tyagi, Principal Associate; Shruthi Hariharan, Senior Associate; Shruti Maheshwari, Associate; Gayathri Krishnan, Associate; Shariba Tasneem, Associate; and Anshika Tyagi, Associate.
The Infrastructure, Energy and Project Finance team was led by Deepto Roy, Partner, and Dnyanraj Desai, Partner, along with Subhojit Das, Principal Associate; Sudekshana Venkatesan, Associate; and Jayalakshmi Sankar, Associate.
The Dispute Resolution team was led by Allwin Godwin, Partner, along with Niranjana Pandian, Associate.
The Competition team was led by Harman Singh Sandhu, Partner; Yaman Verma, Partner; and Radhika Seth, Partner, along with Apurva Badoni, Senior Associate.
Special thanks to Veena Sivaramakrishnan, Partner, Sumant Prashant, Counsel, Nishant Doshi, Senior Associate, Soumya Pradhan, Associate, Nikhil Arthur, Associate, Malavika Ajith, Associate, Prarthana Ramesh, Associate.
