Cyril Amarchand Mangaldas (“CAM”) advised Kotak Mahindra Capital Company Limited, Jefferies India Private Limited, and J.P. Morgan India Private Limited on the qualified institutions placement of equity shares of Poonawalla Fincorp Limited which comprised an issuance of 67,430,883 equity shares of face value Rs. 2 each to eligible qualified institutional buyers at the issue price of Rs 370.75 per Equity Share (including a premium of Rs. 368.75 per Equity Share) aggregating to INR 2,500 crore (“Issue”). The Issue was undertaken by Poonawalla Fincorp Limited in compliance with Chapter VI of the SEBI (Issue of Capital and Disclosure Requirements) Regulations, 2018 and Section 42 of the Companies Act, 2013 and other applicable rules and regulations. The QIP opened on April 9, 2026, and closed on April 13, 2026.
The team was led by Manan Lahoty, Partner (Head – Capital Markets); and Manshoor Nazki, Partner (Regional Co-Head – Capital Markets – South); with support from Anjali Menon, Principal Associate; Veena Raghav, Senior Associate Designate; Bhaskar Kumar, Aarya Maheshwari, Medha Biswas, and Naman Kulshrestha, Associates.

