The course offers a comprehensive and practice-oriented understanding of international investment law, investor—State dispute settlement, and investment contracts, with an India-centric and Global South perspective.
Apply Now: https://lnkd.in/gHrN3rBg
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Course Duration: February — April 2026 (9 weeks)
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Mode: Online (Weekend sessions)
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Eligibility: Graduates in any discipline / 4th or 5th year students of integrated undergraduate programmes
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Course Fee: ₹10,000/-
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Last Date to Apply: 22 February 202
