UILS Student Law Review Introduces its Advisory Board; Array of National & International Legal Luminaries Joining Aboard, Including Hon’ble Justice A.K Patnaik, Former Judge of Supreme Court

UILS Student Law Review Advisory Board

UILS, Panjab University, Chandigarh is honoured to present the distinguished Advisory Board of the UILS Student Law Review.

The board reflects a remarkable confluence of judicial experience, academic excellence, and global perspectives:

  • Hon’ble Mr. Justice A.K. Patnaik — Former Judge, Supreme Court of India

  • His Honour Judge Alan Large — Judge-Advocate General, United Kingdom

  • Prof. Franklin Rosenblatt — Mississippi College School of Law, USA; President, National Institute of Military Justice, USA

  • Prof. (Dr.) Manoj Kumar Sinha — Vice-Chancellor, Dharmashastra National Law University, Jabalpur

  • Colonel (Dr.) Michelle Nel — Faculty of Law, Stellenbosch University, South Africa

Their guidance and association significantly strengthen our commitment to rigorous legal scholarship and meaningful academic dialogue.

USLR also express our sincere gratitude for the continued support of:

Patron-in-Chief

Prof. (Dr.) Renu Vig — Hon’ble Vice-Chancellor, Panjab University, Chandigarh

Patron / Director

Prof. (Dr.) Shruti Bedi

Faculty Co-ordinator

Prof. (Dr.) Bharat

The UILS Student Law Review remains dedicated to fostering critical legal research, interdisciplinary engagement, and intellectual inquiry.

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.