CAM Indian Legal Counsel PTC Inc.

Cyril Amarchand Mangaldas (“CAM”) is acting as Indian legal counsel to PTC Inc. on the proposed sale of its Kepware industrial connectivity and ThingWorx internet of things businesses to TPG, a leading global alternative asset management firm.

The transaction was led by Anshu Choudhary, Partner; with support from Aman Deep Borthakur, Senior Associate; and Jyotiranjan Mallick Associate.

Anchal Dhir, Partner, provided strategic inputs and guidance.

Abe Abraham, Partner; with support from Luv Saggi, Principal Associate; Nilavan S, Associate; and Jay Sharma, Associate; advised on employment law aspects.

Kunal Savani, Partner; with support from Bipluv Jhingan, Principal Associate; Shivam Garg, Principal Associate; and D R Shashank, Associate; advised on tax aspects.

Sindhushri Badarinath, Partner; with support from Abhishek Gabriel, Associate; Rashi Kabra, Associate; Abhishek Gabriel, Associate; Rashi Kabra, Associate; advised on certain RSU related aspects.

Anirban Mohapatra, Partner; with support from Vaibhavi Gangadhar, Associate; advised on data privacy aspects.

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