We are pleased to announce the 2nd NLIU – Chandhiok & Mahajan Article Writing Competition, 2025, organized by the NLIU Law Review in collaboration with Chandhiok & Mahajan, Advocates and Solicitors. We are reaching out to request your support in sharing this opportunity with your esteemed institution’s student body. Please find attached the Competition Brochure with detailed guidelines for the competition.
About NLIU Bhopal:
Established in 1997, the National Law Institute University (NLIU) in Bhopal is among India’s premier legal institutions, recognized for its commitment to academic excellence and legal scholarship.
About NLIU Law Review:
The NLIU Law Review is the flagship double blind peer-reviewed academic journal of NLIU, published biannually. Having completed fifteen successful years and over twenty-five editions, the journal remains a vital forum for contemporary legal discourse and student research.
Details of the Competition:
The NLIU – Chandhiok & Mahajan Article Writing Competition offers law students an invaluable platform to demonstrate their research and writing skills while engaging with topical legal issues. Highlights of the competition include:
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Participation: Open to individual authors or co-authorships (limited to two authors).
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Theme: No thematic restrictions; submissions must address contemporary legal issues.
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Awards and Recognition:
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Winners: Internship opportunity at Chandhiok & Mahajan and a cash prize of ₹5,000/-
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1st Runners-Up: Internship opportunity at Chandhiok & Mahajan and ₹3,000/-
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2nd Runners-Up: Internship opportunity at Chandhiok & Mahajan and ₹2,000/-
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Publication: The top three manuscripts will be considered for publication in Volume XV Issue II of the NLIU Law Review, subject to compliance with submission guidelines. The top ten authors will receive certificates of merit.
Deadline for Submission: 11:59 PM on 7 January, 2026.
Registration and Submission:
Participants can register through the link provided. Submissions must adhere to the competition’s guidelines for consideration, as provided in the competition brochure.
Contact Information
For further queries, please contact us at lawreview@nliu.ac.in or reach out to:
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Aditi Shreya (Editor-in-Chief): +91 9661024007
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Gauri Agarwal (Deputy Editor-in-Chief): +91 8800662103
Your support in disseminating this information is greatly appreciated. Please feel free to reach out to us in case of any queries.
Aditi Shreya
Editor-in-Chief | NLIU Law Review
Class of 2026, B.A. LL.B (Hons.)
National Law Institute University, Bhopal
✆ +91 966102 4007
Gauri Agarwal
Deputy Editor-in-Chief | NLIU Law Review
Class of 2026, B.A. LL.B (Hons.)
National Law Institute University, Bhopal
✆ +91 880066 2103
Website: https://nliulawreview.nliu.ac.in/
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