Supreme Court: While considering an application seeking that the applicant be exempted from the directions passed by the Court in paragraph 89 (ii), (vii) and (viii) in All India Judges Assn. v. Union of India, 2025 SCC OnLine SC 1184 dated 20-5-2025, the Division Bench of B.R. Gavai, CJI., and K. Vinod Chandran, J., in order to remove any ambiguity, clarified that in case of Judicial Officers (JOs), who are appointed prior to the passing of the judgment dated 20-05-2025, the requirement of three years practice at the Bar would not be necessary, in case they apply for Judicial Services in any other State. This, however, will be subject to such JOs completing three years’ service in their present State.
Furthermore, while perusing an application pertaining to the absorption/regularization of the services of the persons working as e-Court Technical Staff in the various High Courts and the Trial Courts across the country, the Court directed all those States/Union Territories and High Courts, who have not filed their responses, to do so within 6 weeks.
Background:
In the present application, it was stated that the applicant was provisionally enrolled with the Bar Council of Delhi from 28-7-2018. Since at the relevant time there was no requirement of prior practice at the Bar, the applicant immediately applied for the post of Civil Judge, Junior Division in the Delhi Judicial Services. Simultaneously, she had also applied for the said post in other State Judicial Services. After being selected in the Madhya Pradesh Judicial Services, she was appointed as a Civil Judge, Entry Level in 2019. Furthermore, the applicant thereafter has been applying for the post of Civil Judge, Junior Division in various other States.
On 20-5-2025, in a significant decision, the Supreme Court restored minimum three-year legal practice requirement for eligibility in civil judge exams and made it mandatory. The Court had clarified that the three-year period of legal practice would be counted from the date of provisional enrolment as an advocate, and not from the date of passing the All-India Bar Examination (AIBE), recognizing the varying schedules of the AIBE across jurisdictions.
Aggrieved with the afore-stated directions, the present application was filed.
Court’s Assessment and Decisions:
Perusing the application, the Court found that the applicant has already worked as a Judicial Officer for a period of six years had not complete three years of practice as an advocate since it was not required at the relevant time.
Given the peculiar facts of the case, the Court thus issued the afore-stated clarification and held that the condition enumerated in Court’s judgment dated 20-5-2025, will not be applicable on the present applicant.
The Court further allowed an application seeking recall of its order dated 14-8-2025, whereby the Court had declined to interfere with its judgment dated 20-5-2025.
[All India Judges Association v. Union of India, Writ Petition(s)(Civil) No(s). 1022/1989, order dated 18-11-2025]
Advocates who appeared in this case:
For Petitioner(s): Mr. Siddharth Bhatnagar, Sr. Adv., (A.C.)
B. Shravanth Shanker AOR, Prerna Robin and Shivam Kunal Advocates
Mr. Ankit Yadav, AOR Mr. Aditya Sidhra, Adv. Ms. Ananya Nair, Adv. Mr. Nadeem Afroz, Adv. Ms. Gunjan Rathore, Adv. Ms. Shivangi Gulati, Adv. Ms. Aastha Harshwal, Adv. Mr. Akhilesh Kumar Pandey, AOR Mr. A. Venayagam Balan, AOR Mr. Abhijit Sengupta, AOR Mr. Paras Chauhan, Adv. Mr. N.Maylsamy, Adv. Ms. Kuheli Mitra, Adv. Mr. Balmiki Prasad, Adv. Mr. Birendra Kumar, Adv. Mr. Hardeep, Adv. Mr. Pravir Kumar Jain, AOR Mrs. Amita Gupta, AOR Mr. Rakesh Dahiya, AOR;
For respondent(s): Ms. A. Subhashini, AOR Mr. Shibashish Misra, AOR Mr. Ajay Kumar, AOR Mr. Satish Kumar, AOR Mr. T. V. Ratnam, AOR Mr. Arjun Garg, AOR Ms. Sagun Srivastava, Adv. Mr. Saaransh Shukla, Adv. Ms. Muskan Bensla, Adv. Ms. G. Indira, AOR Mr. Anandh Kannan N., AOR Mr. Gopal Jha, AOR Mr. Karan Bharihoke, AOR Mr. C Raghavendren, Adv. Mrs. C Rubavathi, Adv. Mr. P Rajaram, Adv. Mr. Saurabh Gupta, Adv. Mr. Devansh Tyagi, Adv. Mr. Ch Leela Sarveswar, Adv. Mr. M. A. Chinnasamy, AOR Mr. K. Gopinath, Adv. Mr. Amit Kumar, Adv. Mr. Ajit Pudussery, AOR Mr. Raj Kumar Mehta, AOR Mr. Rakesh K. Sharma, AOR Mr. Devesh Maurya, Adv. Ms. Sheetal Kandpal, Adv. Mr. R.d. Maurya, Adv. Mr. Ravi Kumar, Adv. Ms. Mini Gangadharan, Adv. Mr. Praveen Swarup, AOR Mr. T. Harish Kumar, AOR Mr. Ashok Mathur, AOR Ms. Manpreet Kaur, Adv. Ms. Shradha Zutshi, Adv. Mr. Pradeep Misra, AOR Mr. Ashok Kumar Singh, AOR Ms. Kumud Lata Das, AOR Mr. Harsh Ajay Singh, Adv. Ms. Rubina Jawed, Adv. Ms. Pooja Rathore, Adv. Mr. Siddhant Narayan Das, Adv. Mr. Dharmendra Kumar Sinha, AOR Mr. Kanishk Mor, Adv. Mrs. Anil Katiyar, AOR Mr. P. Parmeswaran, AOR Mrs. Revathy Raghavan, AOR Mr. Rajiv Mehta, AOR Mr. Abhisth Kumar, AOR Mr. Arun K. Sinha, AOR Mr. P. K. Jain, AOR Mr. Jitendra Mohan Sharma, AOR Mr. P. I. Jose, AOR Mr. Anupam Mishra, Adv. Mr. P. V. Yogeswaran, AOR Mr. Parijat Sinha, AOR Mr. Haresh Raichura, AOR Mrs. Saroj Raichura, Adv. Ms. Asha Gopalan Nair, AOR Mr. Shashikant Pralhad Chaudhari, Adv. Mr. T. Mahipal, AOR Mr. Naresh K. Sharma, AOR Mr. Ranjan Mukherjee, AOR Mr. Anil Shrivastav, AOR M/S. Parekh & Co., AOR Mr. K.m.nataraj, A.S.G. Mr. Nalin Kohli, Adv. Mr. B.K.Satija, Adv. Mr. Sharath Nambiar, Adv. Mr. Raman Yadav, Adv. Mr. Aaditya Dixit, Adv. Dr. N. Visakamurthy, AOR M/S. Gagrat And Co, AOR Mr. K. R. Sasiprabhu, AOR Mr. Prashant Kumar, AOR Mr. Kanhaiya Priyadarshi, AOR Mr. M. Veerappa, AOR M/S. Arputham Aruna And Co, AOR Mr. Radha Shyam Jena, AOR Mr. Rajesh Srivastava, AOR Mr. Gaurav Verma, Adv. Ms. Riddhi Gupta, Adv. Mr. Neeraj Dutt Gaur, Adv. Mr. K. Ram Kumar, AOR Mr. Anil Nag, AOR Ms. Sanya Kashyap, Adv. Mrs. Anjani Aiyagari, AOR Dr. Sushil Balwada, AOR Mr. Kaushal Yadav, Adv. Mr. Nandlal Kumar Mishra, Adv. Ms. Hemantika Wahi, AOR Mr. Pravir Choudhary, AOR Mr. Reepak Kansal, Adv. Mrs. Geeta Rani, Adv. Mr. Ajay Kumar, Adv. Ms. Ruhi Gupta, Adv. Ms. Shama Praveen, Adv. Mr. Venketa Balaji Kodvali, Adv. Mr. Lalit Bhargava, Adv. Mr. Prabhu Vashisth, Adv. Mr. Kishan Datta, AOR M/S. Corporate Law Group, AOR Mr. Guntur Prabhakar, AOR Mr. A. Hariprasad, Sr. Adv. Mr. T. G. Narayanan Nair, AOR Ms. Swathi H Prasad, Adv. Mr. Ajaya Kumar K.r., Adv. Ms. Samyuktha H Nair, Adv. Ms. N. Annapoorani, AOR Mr. V. K. Sidharthan, AOR Mr. Gopal Singh, AOR Mr. T. L. Garg, AOR Mr. Mukesh K. Giri, AOR Mr. Sanjay Jain, AOR Mr. G. Prakash, AOR Mr. Sunil Kumar Jain, AOR Ms. Rashika Swarup, Adv. Mr. Naman Jain, Adv. Mr. Chander Shekhar Ashri, AOR Mr. Ratan Kumar Choudhuri, AOR Mr. Gopal Balwant Sathe, AOR Mr. Surya Kant, AOR Dr. J. P. Dhanda, AOR Mr. V. N. Raghupathy, AOR Ms. A. Sumathi, AOR Ms. Prasanthi @bharathi, Adv. Mrs. Bina Gupta, AOR Mr. R. Sathish, AOR Mr. Krishnanand Pandeya, AOR Ms. Aakriti Sood, Adv. Mr. Yash Kirti Kumar Bharti, Adv. Mr. Kamal Mohan Gupta, AOR Mr. Manish K. Bishnoi, AOR Mr. B. D. Sharma, AOR Mr. R. N. Keswani, AOR Mrs. D. Bharathi Reddy, AOR Mr. Nishant Sharma, Adv. Mrs. D Tejaswi Reddy, Adv. Mr. S. Sukumaran, Adv. Mr. Anand Sukumar, Adv. Mr. Bhupesh Kumar Pathak, Adv. Mrs. Ruche Anand, Adv. Ms. Meera Mathur, AOR Mr. T. V. George, AOR Mr. Guntur Pramod Kumar, AOR Ms. Prerna Singh, Adv. Mr. Dhruv Yadav, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Siddharth Dharmadhikari, Adv. Mr. Shrirang B. Varma, Adv. Mr. Bharat Bagla, Adv. Mr. Sourav Singh, Adv. Mr. Aditya Krishna, Adv. Mr. Adarsh Dubey, Adv. Mr. P. S. Sudheer, AOR M/S. Plr Chambers And Co., AOR Ms. Taruna Ardhendumauli Prasad, AOR Mr. Bijo Mathew Joy , AOR Mr. Aaditya Aniruddha Pande, AOR Mr. Siddharth Dharmadhikari, Adv. Mr. Shrirang B. Varma, Adv. Mr. Bharat Bagla, Adv. Mr. Sourav Singh, Adv. Mr. Aditya Krishna, Adv. Mr. Adarsh Dubey, Adv. Mr. Sameer Abhyankar, AOR Ms. Ripul Swati Kumari, Adv. Ms. Yachna Sharma, Adv. Mr. Shiv Mangal Sharma, A.A.G. Ms. Nidhi Jaswal, AOR Ms. Sweena Madhavan Nair, AOR Mr. Sanjay Kumar Tyagi, AOR Mr. Ashutosh Dubey, AOR Mr. Purushottam Sharma Tripathi, AOR Mr. S.j.amith, Adv. Mr. Ravi Chandra Prakash, Adv. Mr. Amit, Adv. Mr. Abhishek Tripathi, Adv. Mr. Prakhar Singh, Adv. Ms. Thanuja.v, Adv. Mr. Rajiv Kumar, Adv. Mr. Santosh Kumar, Adv. Ms. Vani Vyas, Adv. Mrs. Pragya Baghel, AOR Mr. Maninderjit Singh Bedi, Ag, Sr. Adv. Ms. Nupur Kumar, AOR Mr. Abhimanyu Singh Ga, Adv. Mr. Sarad Kumar Singhania, AOR Mr. Anil Hooda, Adv. Mr. Ramesh Thakur, Adv. Mr. Ankur Kashyap, AOR Mr. H. D. Thanvi, Adv. Mr. Nikhil Kumar Singh, Adv. Mr. Kshitish Bikarmia, Adv. Mr. Rishi Matoliya, AOR Mr. G. N. Reddy, AOR Ms. Ranjeeta Rohatgi, AOR Mr. Ajay Pal, AOR Mr. Atul Kumar, AOR Ms. Archana Kumari, Adv. Ms. Sweety Singh, Adv. Ms. Rahul Pandey, Adv. Mr. Ashutosh Upadhyay, Adv. Mr. Harsh Kumar, Adv. Ms. Diksha Joshi, Adv. Ms. Meenakshi, Adv. Mr. Amit Gupta, AOR Ms. Muskan Nagpal, Adv. Mr. Kshitij Vaibhav, Adv. Mr. Kaushik Choudhury, AOR Mr. Vipin Nair, AOR Mr. Chirag M. Shroff, AOR Mr. Amrish Kumar, AOR Ms. Sujata Kurdukar, AOR Mr. Sravan Kumar Karanam, AOR Ms. G. Sushmita, Adv. Mr. Santosh Kumar Yadav, Adv. Mr. Abhishek Atrey, AOR Dr. Abhishek Atrey, Adv. Ms. Ishita Bist, Adv. Ms. Vidyottma Jha, Adv. Mr. Brijesh Kumar, Adv. Ms. Mayuri Raghuvanshi, AOR Mr. Vyom Raghuvanshi, Adv. Ms. Akanksha Rathore, Adv. Ms. Yashi Jain, Adv. Ms. Disha Jham, AOR Mr. Adarsh Upadhyay, AOR Ms. Pallavi Kumari, Adv. Mr. Shashank Pachauri, Adv. Mr. D. K. Devesh, AOR Mr. Shashank Singh, AOR Mr. Rajan Kumar, Adv. Mr. Ankit Singh, Adv. Mr. Umar Iqbal Khan, Adv. Mr. Milind Modi, Adv. Ms. Saima Javed, Adv. Mr. K.M. Nataraj Ld, A.S.G. Mr. Mukesh Kumar Maroria, AOR Mr. Nalin Kohli, Adv. Mr. B K Satija, Adv. Mr. Sharath Nambiar, Adv. Mr. Vinayak Sharma, Adv. Mr. Padmesh Mishra, Adv. Mr. Daya Krishan Sharma, AOR Mr. Rohit Vats, Adv. Mr. Amod Bidhuri, Adv. Dr. K Elumalai, Adv. Mr. Shubham Rana, Adv. Mr. Kunal Mimani, AOR Mr. Prashant Alai, Adv. Mr. Abhinav Rana, Adv. Mr. Ajay Kumar Singh, AOR Ms. Preetika Dwivedi, AOR Mr. Mahesh Thakur, AOR Mr. Prashant Shukla, Adv. Mr. Abhishek Tiwari, Adv. Mr. Suyash Srivastava, Adv. Mr. Giridhar Upadhayay, Adv. Mr. Vinayak Sharma, Adv. Mr. Satyajeet Kumar, AOR Mr. Vivek Sharma, AOR Mr. Gopal Sankarnarayan, Sr. Adv. Mr. Mrigank Prabhakar, AOR Ms. Sakshi Banga, Adv. Mr. Siddharth Sahu, Adv. Ms. Astha Singh, Adv. Mr. Pradyut Kashyap, Adv. Ms. Smruthi Gangadhar, Adv. Mr. Nr Shwetabh, Adv. Mr. Abhay Kumar, AOR Mr. Shagun Ruhil, Adv. Mr. Karan Chopra, Adv. Mr. K M Natraj, A.S.G. Mr. Raj Bahadur Yadav, AOR Mr. B K Satija, Adv. Mr. Sharath Nambiar, Adv. Mr. Rajeeva Ranjan Rajesh, Adv. Mr. Suvesh Kumar, Adv. Mr. Satish Pandey, AOR Ms. Jay Jaimini Pandey, Adv. Mr. Harendra Kumar Sharma, Adv. Mr. Lalita Gupta, Adv. Mrs. Smriti Kumari, Adv. Mr. Akbar Ali, Adv. Ms. Sadiya Shakeel, Adv. Mr. Anirudh Bankura, Adv. Mr. Braj Kishor Mishra, Adv. Mr. Meghraj Singh, Adv. Mr. Aravindh S., AOR Ms. Anika Bansal, Adv. Ms. Enakshi Mukhopadhyay Siddhanta, AOR Mr. Rao Raj Bahadur Singh, Adv. Mr. R. Murugaiyan, Adv. Mr. Vedant Mishra, Adv. Ms. Smita Amratlal Vora, AOR Dr. Hemant Gupta, A.A.G. Mr. Samar Vijay Singh, AOR Ms. Payal Gupta, Adv. Ms. Sabarni Som, Adv. Mr. Rony John, Adv. Mr. Aman Dev Sharma, Adv. Mr. Gaj Singh, Adv. Mr. Dhruv Raman Singh, Adv. Mr. Abhishek Kumar Suman, Adv. Mr. Gopal Sankaranarayanan, Sr. Adv. Mr. Lakshmeesh S. Kamath, AOR Mr. Kaustubh Shukla, Adv. Ms. Chitra Parande, Adv. Ms. Shreya Nair, Adv. Mr. Madhav Gupta, Adv. Ms. Samriti Ahuja, Adv. Ms. Aditi Prakash, Adv. Mr. Tushar Shrivastava, Adv. Ms. Patil Rekha Chandra Gouda, AOR Mr. Jaideep Gupta, Sr. Adv. Mr. Kunal Chatterji, AOR Ms. Maitrayee Banerjee, Adv. Mr. Rohit Bansal, Adv. Mr. Varij Nayan Mishra, Adv. Mr. Braj Kishore Mishra, AOR Mr. Abhishek Yadav, Adv. Mr. Ajay Kumar Srivastava, Adv. Mr. Adrut Ashish, Adv. Mr. Mahfooz Ahsan Nazki, AOR Mr. Santosh Krishnan, AOR Mr. Niranjan Sahu, AOR Ms. Vishakha, AOR Mr. Santosh Mishra, AOR Ms. Aswathi M.k., AOR Mr. Rajiv Shankar Dvivedi, Adv. Mr. Anando Mukherjee, AOR Mr. Shwetank Singh, Adv. Ms. Pooja Singh, Adv. Mr. Smarhar Singh, AOR Ms. Shweta Kumari, Adv. Mr. Dhananjaya Kumar Tyagi, Adv. Mr. Mohd Asim, Adv. Mr. Pankaj Prakash, Adv. Mr. Surjeet Singh, Adv. Mr. Jai Krishna Singh, Adv. Mr. Raghvendra Kumar, AOR Mr. Anil Kumar Mishra-i, AOR Mr. Amit Sharma, AOR Mr. Dipesh Sinha, Adv. Ms. Pallavi Barua, Adv. Ms. Aparna Singh, Adv. Ms. Esha Mazumdar , AOR Mr. Devvrat, AOR Mr. Shivam Singh, Adv. Ms. Harshita Sharma, Adv. Mr. Devesh Kumar Agnihotri, Adv. Mr. Subas Ray, Adv. Mr. Nitin Jain, Adv. Mr. Lenin Singh Hijam ,ag Sr, Adv. Mr. Pukhrambam Ramesh Kumar, AOR Mr. Karun Sharma, Adv. Ms. Anupama Ngangom, Adv. Ms. Rajkumari Divyasana, Adv. Ms. Astha Sharma, AOR Ms. Radhika Gautam, AOR Mr. Amit Anand Tiwari, Sr. A.A.G. Mr. Sabarish Subramanian, AOR Ms. Devyani Gupta, Adv. Mr. Saushriya Havelia A, Adv. Mr. Vishnu Unnikrishnan, Adv. Ms. Tanvi Anand, Adv. Mr. Danish Saifi, Adv. Ms. Ankita Sharma, AOR Mr. Arjun D. Singh, Adv. Ms. Ishika Neogi, Adv. Mr. Venkata Raghuvamsy D. , AOR Mr. Devashish Bharuka, Sr. Adv. Mr. Ravi Bharuka, AOR Mr. Kumar Murlidhar, AOR Mr. Anunay Sahay, Adv. Mr. Mukesh Kumar, Adv. Mrs. Deepti Bhargava, Adv. Mr. Amarendra Kumar, Adv. Mr. Ashutosh Mohan, Adv. Mr. Abhinav Kaushik, Adv. Mr. Rishav Attri, Adv. Mr. Gautam Baranwal, Adv. Mr. Gaurav Arya, Adv. Mr. Prashant Trivedi, Adv. Mr. Anandh Kannan N., AOR Mr. V. N. Raghupathy, AOR Mr. Dilip Annasaheb Taur, AOR Mr. Sandeep Sudhakar Deshmukh, AOR Mr. Nishant Sharma, Adv. Mr. Mayur Saavarkar, Adv. Mr. Amit Pai, AOR Ms. Pankhuri Bhardwaj, Adv. Mr. Abhiyudaya Vats, Adv. Mr. Tathagata Dutta, Adv. Mr. Akshay Girish Ringe, AOR Mr. Kartikeya Rastogi, D.A.G. Ms. Inderdeep Kaur Raina, Adv. Ms. Tamanna Kavdia, Adv. Mr. Ranjeet Saw, Adv. Mr. Manu Krishnan G, AOR Mr. Aniruddha Purushotham, AOR Mr. Vinod Sharma, AOR Mr. T. V. Ratnam, AOR Mr. Sumeer Sodhi, AOR Mr. Pradeep Rai, Sr. Adv. Mr. Rajiv Ranjan Dwivedi, AOR Mr. Vishal, Adv. Mrs. Subhadra Dwivedi, Adv. Mr. Amitabh Singh, Adv. Ms. Namita Choudhary, AOR Ms. Nidhi Mittal, AOR Ms. Vibha Datta Makhija, Sr. Adv. Mr. Piyush Dwivedi, AOR Mr. Deepak Bhardwaj, Adv. Mr. Braj Kishore Mishra, Adv. Ms. Diksha Verma, Adv. Mr. Praveen Gaur, Adv. Mr. Nehaol Sri L.v, Adv. Ms. Rohini Narayanan, Adv. Mr. Kailash Prashad Pandey, AOR Mr. Amit Kumar Chawla, Adv. Mr. Hitesh Kumar Sharma, Adv. Mr. Akhileshwar Jha, Adv. Mr. Mahi Pal Singh, Adv. Mr. Rajesh Singh, Adv. Mr. Javed Raza, Adv. Mr. Supriya, Adv. Mr. Saurabh Kumar Solanki, Adv. Ms. Sandeep Singh Dingra, Adv. Ms. Manisha Chawla, Adv. Ms. Niharika Dwivedi, Adv. Ms. Swati Vishan, Adv. Mr. Rakesh Vishan, Adv. Mr. Sourabh Kumar Solanki, Adv. Mr. Shubham Rajhans, Adv. Mr. Ishank Ranjan, Adv. Mr. Prakhar Shukla, Adv. Mr. Anupam Kumar, Adv. Mr. Lalit Dixit, Adv. Mr. Sanjeev Kumar, Adv. Mr. Sanjiv Kumar Jain, Adv. Mr. Shuvodeep Roy, AOR Mr. Deepayan Dutta, Adv. Mr. Saurabh Tripathi, Adv. Mr. Sahil Tagotra, AOR Ms. Shreya Kasera, Adv. Mrs. D. Bharathi Reddy, AOR Mr. Nishant Sharma, Adv. Mrs. D Tejaswi Reddy, Adv. Mr. K.M. Natraj, A.S.G. Mr. Neeraj Kr.sharma, Adv. Mr. Kanu Agrawal, Adv. Mr. Vatsal Joshi, Adv. Mr. Mukesh Kumar Verma, Adv. Mr. Piyush Beriwal, Adv. Mr. Harish Pandey, Adv. Mr. Krishna Kant Dubey, Adv. Mr. Shashwat Parihar, Adv. Mr. Santosh Ramdurg, Adv. Mr. Shreekant Neelappa Terdal, AOR Mr. S. Gowthaman, AOR Mr. D. L. Chidananda, AOR Mr. Angad Baxi, AOR Mr. Varun Varma, Adv. Mr. Sarthak Upadhyaya, Adv. Ms. Saudamini Gupta, Adv. Mr. Hitesh Kumar Sharma, Adv. Ms. Susmita Singh, Adv. Mr. Manaj Sarkar, Adv. Mr. Jatin Malik, Adv. Mr. T. Hari Hara Sudhan, AOR Mrs. Gomathi Lakshmi, Adv. Mr. Chandril Chattopadhyay, Adv. Ms. Himali Choudhary, Adv. Mr. Amit Kumar Chawla, Adv. Mr. Akhileshwar Jha, Adv. Mr. Harish Chowdhary, Adv. Ms. Shalini Mishra, Adv. Mr. Som Raj Choudhury, AOR Ms. Maninder Acharya, Sr. Adv. Ms. K. Enatoli Sema, AOR Mr. Amit Kumar Singh, Adv. Ms. Chubalemla Chang, Adv. Mr. Prang Newmai, Adv. Ms. Yanmi Phazang, Adv. Mr. Siddharth Sangal, AOR Mr. Maibam Nabaghanashyam Singh, AOR Mr. Ahanthem Henry, Adv. Mr. Ahanthem Rohen Singh, Adv. Mr. Mohan Singh, Adv. Mr. Aniket Rajput, Adv. Ms. Khoisnam Nirmala Devi, Adv. Mr. Yeshu Mehta, Adv. Mr. Tanay Hegde, Adv. Mr. Harshal Kumar, Adv. Mr. Kumar Mihir, AOR Ms. Asmita Singh, AOR Ms. Asmita Singh, Adv. Ms. Ankita Makan, Adv. Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv. Mr. Ashish Pandey, AOR Mr. Sunny Choudhary, AOR Mr. Sanjai Kumar Pathak, AOR Mrs. Shashi Pathak, Adv. Mr. Arvind Kumar Tripathi, Adv. Mr. Nishe Rajen Shonker, AOR Mrs. Anu K Joy, Adv. Mr. Alim Anvar, Adv. Mr. Santhosh K, Adv. Mrs. Devika A.l., Adv. Ms. Manju Jetley, AOR Mr. Manish Kumar, AOR Mr. Divyansh Mishra, Adv. Mr. Kumar Saurav, Adv. Mr. Hemant Kumar Sagar, Adv. Mr. Guntur Pramod Kumar, AOR Ms. Prerna Singh, Adv. Mr. Dhruv Yadav, Adv. Mr. Gunnam Venkateswara Rao, AOR Mr. Vishal Choubey, Adv. Mr. Harshit Sethi, Adv. Mr. Nikhil Jain, AOR Mr. Rahil Mahajan, Adv. Ms. Mansi Tripathi, Adv. Mr. Kartik Yadav, Adv. Ms. Divya Jain, Adv. Mr. Chanchal Kumar Ganguli, AOR Ms. Deepanwita Priyanka, AOR Mr. Satyalipsu Ray, Adv. Mr. Deepak Singh, Adv. Mr. Shishir Kumar Jha, Adv. Ms. Priyal Sheth, Adv. Mr. Amit Kumar, Sr. Adv., Advocate General Mr. Avijit Mani Tripathi, AOR Mr. T.k. Nayak, Adv. Ms. Marbiang Khongwir, Adv. Mr. Aditya Kumar, Adv. Mr. Pranav P P, Adv. Mr. Ramesh Babu M. R., AOR Ms. Manisha Ambwani, AOR Ms. Vandana Sharma AOR