Ms. Vanya Singh has joined Cyril Amarchand Mangaldas as a Partner in its Dispute Resolution Practice, focusing on securities law and regulatory issues. She will be based in Mumbai office.
Vanya Singh has over 18 years of experience in securities and capital markets law and regulation with SEBI. She has worked across the quasi-judicial, policy, legal affairs and enforcement departments. She has also aided the Investigations Department of SEBI with legal inputs and advice during live investigations. With her experience spanning major regulatory functions of SEBI, Vanya has a keen interest in the regulatory ecosystem and its evolution.
Cyril Shroff, Managing Partner, Cyril Amarchand Mangaldas said, “I am delighted to welcome Vanya to the Firm. I’m confident she will be an asset to the practice and the firm and contribute to our success.”
Welcoming her Indranil Deshmukh, Partner (Head — Disputes) added, “We are thrilled to have Vanya join our Disputes practice. Her specialised experience and knowledge will be invaluable as we continue to strengthen our contentious securities practice. We look forward to working with her.”
Vanya graduated from West Bengal National University of Juridical Sciences (WBNUJS) in the year 2007.
On her joining, Vanya Singh, said, “I am excited to transition to the Disputes Practice at India’s most reputed law firm, after a fulfilling public service career. As a lawyer, I look forward to practising law from a different vantage point, with continued emphasis on excellence and integrity. I look forward to contributing to the growth and success of the firm.”