ABOUT THE FACULTY
The Faculty of Law, Tantia University, Sri Ganganagar was established in the Year 2015. The faculty is offering B.A.LL.B., LL.B., LL.M. and P.G. Diploma in Cyber Law (One Year Course). The Faculty of Law aims to equip the students to become competent and thoughtful lawyers who can serve society with integrity.
ABOUT THE CONFERNCE
The International Conference on “THE CONSTITUTION OF INDIA: REIMAGINING FUNDAMENTAL RIGHTS IN A DYNAMIC WORLD THROUGH HUMAN RIGHTS LENS” seeks to explore how the Constitution of India is continued to evolve in response to shifting socio-political realities, technological advances, and urgent human rights challenges. With democracy, freedom and dignity at the heart of constitutional values, the conference will address the role of constitutionalism in reimagining justice for the 21st century.
It aims to engage legal scholars, jurists, academicians, students, policymakers, lawyers on interpreting constitutions as living documents that adapt to changing times while safeguarding the core of human rights.
Subthemes:
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Free Speech vs. Hate Speech: Constitutional Boundaries and Human Rights.
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Media, Democracy, and the Constitution: Protecting Free Expression in the Digital Era.
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Digital Rights and Constitutional Protections in the Age of Surveillance.
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Privacy and Data Protection: The Expanding Scope of Constitutional Rights.
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The Right to Health and Education: Constitutional Guarantees and Human Rights Standards.
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Constitutionalism and Climate Justice: Rights of Nature and Human Survival.
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Artificial Intelligence, Technology, and the Future of Constitutional Rights.
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Children, Gender and the Constitution: Rethinking Rights for an Inclusive Future.
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Freedom of Religion and Constitutional Secularism in the Human Rights Framework.
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PIL as a Catalyst: Evolution of Fundamental Rights in 21st Century.
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Youth and Fundamental Duties: Shaping a Responsible Democracy.
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Other themes related to the Constitution of India and Human Rights.
 
DATE: 22nd and 23rd November, 2025
VENUE: Faculty of Law, Tantia University, Sri Ganganagar
REGISTRATION DETAILS:
Registration Link: https://forms.gle/cbK61NpKMVoNVGnR8
Registration Fee:
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Academicians/Professionals/NGO members/Policymakers: 950/-
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Research Scholars: 750/-
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PG/UG Students: 550/-
 
Last Date for Abstract Submission: 5th November, 2025
Registration date as participant: Till 22nd November, 2025, (On the spot registration available)
Link for Broacher:
https://drive.google.com/file/d/1PiaBHhqOLXURVhG4aDkNmvp6SnySNPX6/view?usp=drive_link
FOR QUERIES, CONTACT:
Email: fol@tantiauniversity.com.
Mobile: 9024516709
STUDENT COORDINATOR:
Ms. Maryada, B.A.LL.B. 7th Semester (7878580481)
Ms. Bhumika Sidana B.A.LL.B. 5th Semester (7014607435)
CONVENER
Dr. Saurabh Garg, Dean
Faculty of Law, Tantia University, Sri Ganganagar
Organising Secretary
Dr. Navna Singh
Assistant Professor, Faculty of Law
													
											