About MNLU-CS
Maharashtra National Law University, Chhatrapati Sambhajinagar was created under the Maharashtra National Law University Act 2014, on the 16th of March, 2017 and is one of India’s premier National Law Universities.
About MNLU-CS Student Law Review
A flagship journal aiming to promote holistic academic research in national and international contemporary legal issues. The Journal is an annual, double blind peer-reviewed journal published online, having a print copy, focusing on inter-disciplinary approaches in the area of national and international contemporary legal issues.
Call for Papers
MNLU Chhatrapati Sambhajinagar is inviting submissions for Volume IV, of MNLU-CS Student Law Review. The Student Editorial Board is pleased to invite submissions from:
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Research Scholars; and
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Students from any Recognized University.
Submission Categories
The categories of submissions are broadly divided into Research Articles, Notes/Comments, Case/Legislative Comments, and Book/Article Reviews. The journal aims at promoting research and debate.
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Research Articles: 4,000-8,000 words
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Case Comments: 2,500-5,000 words
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Book Review: 1,500-3,000 words
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Legislative Comments: 2,000-4,000 words
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Short Articles or Notes: 2,000-4,000 words
Theme
Any Contemporary Legal Issue.
Submission Guidelines
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Research papers, notes and comments must be accompanied by an abstract of not more than 250 words.
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The submission must be submitted through this link.
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Co-authorship is permitted for up to two authors.
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The submission should be the original and unpublished work of the author and should not be simultaneously considered by any other publications.
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The Submission must conform to the Bluebook: Uniform System of Citation, 20th Edition and MNLU-CS Style Sheet which can be accessed here.
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The Submission will go through a double-blind peer review and acceptance will be subject to the report of the peer review team. Detailed Editorial Policy can be accessed here.
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The manuscript must not have any indication of the identity of the author. However, a covering email/letter with the biographical information of the author(s) must be sent, which should include the following details: Name, E-mail address, Designation (Course and Academic Year, if applicable), Contact Details, Postal Address, Institutional affiliation.
Deadline for Submission
December 31, 2025.
Contact Information
Aarya Dubey, Managing Editor: +91 86045 03045
Kinjal Alok, Managing Editor: +91 82910 10225
Kush Shanker, Managing Editor: +91 93055 51706
Email: studentlawreview@mnlua.ac.in
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