Presidency University, Bengaluru | Decoding Boardroom Dynamics: National Workshop & Boardroom Simulation Competition 2025

ABOUT PRESIDENCY UNIVERSITY

Presidency University, Bengaluru, a NAAC ‘A’ accredited institution established in 2013, is emerging as a leader in higher education with its focus on innovation, research, and experiential learning. Offering diverse programs in law, management, engineering, design, media, science, and commerce, the University blends academic excellence with practical exposure to prepare students for global careers. With recognitions such as QS-I Gauge Gold, 6th rank in the Times Engineering Survey, and ASSOCHAM’s Best University of the Year (South), it continues to nurture professionals who embody discipline, integrity, and leadership.

ABOUT THE PRESIDENCY SCHOOL OF LAW

Presidency School of Law (PSOL), Bengaluru, established in 2015, is a leading institution offering rigorous and contemporary legal education through integrated B.A. LL.B. and B.B.A. LL.B. programmes, specialised LL.M. courses, and doctoral research. With modern infrastructure, expert faculty, moot court halls, and research centres, PSOL blends academic excellence with experiential learning, legal aid, and industry tie-ups. Recognised nationally with accolades such as India Today’s Best Emerging Law College 2025 and Careers360’s AAA+ Rating, it continues to prepare students for impactful careers in law, policy, and social change.

ABOUT NATIONAL WORKSHOP & BOARDROOM SIMULATION COMPETITION, 2025

The Corporate Law Committee, Presidency School of Law, proudly presents a Two-Day National Workshop on November 7 & 8, 2025, designed to bridge theory with practice in the evolving field of corporate governance. This two-day event is a unique workshop that combines insightful academic sessions along with a hands-on boardroom simulation competition, offering participants a rare opportunity to step into the shoes of key corporate stakeholders and decision-makers.

Day One — Academic Exchange: Lectures, panel discussions, and expert insights on governance challenges and regulatory perspectives.

Day Two — Simulation Competition: A hands-on boardroom crisis simulation where participants step into the roles of directors, lawyers, regulators, and stakeholders to resolve high-stakes corporate dilemmas.

ELIGIBILITY

The workshop welcomes a diverse pool of students keen to explore the intersection of law and corporate strategy, including:

1. Law Students (UG/PG)

2. Management Students (UG/PG)

3. Students enrolled in the Company Secretary Programme

VENUE

The National Workshop & Boardroom Simulation Competition, 2025, will be held offline at Presidency University, Bengaluru, on 7—8 November 2025.

TEAM COMPOSITION

Participation takes place in two modes:

1. Team Participation: Each institution may nominate teams consisting of five (5) members, with each member being assigned a distinct role (Chairperson, Company Secretary, Independent Director, External Legal Counsel, Small Shareholder Director).

2. Individual Participation: Students may also register individually. Such participants will be grouped into composite teams by the Organising Committee and will be informed of their final team composition at least seven (7) days before the commencement of the Workshop.

REGISTRATION PROCEDURE

1. Fill out the Registration Form via the registration link.

2. Make payment via the link

3. Upload the required details in the form.

4. Receive confirmation email upon successful registration.

CLICK HERE TO REGISTER

Registration Fees: Individual: ₹600 Team: ₹3,000

TIMELINE OF EVENTS

PRIZES

CLICK HERE FOR BROCHURE

FOR OTHER DETAILS

1. Simulation Rule Book

2. Accommodation & Travel Details

3. Others

CLICK HERE FOR OTHER DETAILS

CONTACT DETAILS

For smooth communication, please reach out to the respective members

For any queries, email: corporatelawcommittee@gmail.com