PMI Electro Mobility ₹3700 Crore Dispute

Shardul Amarchand Mangaldas & Co. (SAM) successfully represented PMI Electro Mobility Solutions Ltd., one of India’s leading e-bus manufacturers, in a high-stakes dispute before the Hon’ble Delhi High Court — wherein the Hon’ble High Court quashed CESL’s order cancelling PMI’s successful bids in the ‘PM e-Bus Seva’ tender — concerning over 700 e-buses with total worth approximately Rs. 3700 Crores.

The SAM team was involved in involved in advising PMI on litigation strategy, drafting court pleadings, and representing the client through all stages of the proceedings.

SAM team was led by Manu Nair, Partner; Neelabh Shreesh, Principal Associate; Aryan Roy, Associate and Saurabh Gupta, Associate.

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.