Justice Gopalji Mehrotra National Moot Court Competition

ABOUT THE ORGANISER/ COLLEGE/UNIVERSITY

S.S. Khanna Girls’ Degree College, Prayagraj, is a Constituent College of the University of Allahabad. The college has been graded by the National Assessment and Accreditation Council (NAAC) at ‘A’ grade in the last two cycles for sustaining high standards in teaching and continuous efforts in promoting girls’ education. The college has been granted affiliation for B.A.LL.B. (Hons.) by the Bar Council of India as well as the University of Allahabad in the name of Saroj Lalji Mehrotra Centre of Legal Studies since 2019.

DETAILS ABOUT THE EVENT

Saroj Lalji Mehrotra Centre of Legal Studies, in collaboration with the esteemed Chandhiok and Mahajan, SCC Online as the Knowledge Partner, and SCC Times as Media Partner is organizing the 3rdJustice Gopalji Mehrotra National Moot Court Competition on 8 & 9 November 2025.

The moot proposition has been drafted by Ms. Deeksha Manchanda, Partner, with assistance from Mr. Jai Hindocha, Associate, Chandhiok & Mahajan, exploring the realm of data privacy rights.

WHO IS IT FOR/ ELIGIBILITY TO PARTICIPATE

The Competition is open to students who are currently enrolled in any Five-Year Integrated Course in Law in India, provided that the institution is officially recognized by the Bar Council of India, or to students who are currently enrolled in an undergraduate law course at any Central University in India. Each institution is allowed to send only ONE team in the competition. Cross-institutional/mixed-team participation is not allowed.

The Competition will comprise two rounds: (i) Memorial Round and (ii) Oral Rounds. Sixteen highest scoring teams in the Memorial Round will only advance to the Oral Rounds.

Teams selected to participate in the Oral Rounds shall pay a registration fee of Rs. 3000. Last date for provisional registration is 8th September, 2025.

MODE & LOCATION OF THE EVENT

The Oral rounds of the Competition will be held in physical mode at S.S. Khanna Girls’ Degree College, Prayagraj.

REGISTRATION

Provisional Registration is to be done by the team through following link:

https://forms.gle/1YpYdNoCGJhgMbFd7

LINKS TO BROCHURE, MOOT PROPOSITION AND RULEBOOK:

https://drive.google.com/drive/folders/18L8TT5-ksimKYpjf690rstNGDwI-boHc

FEE DETAILS:

Teams Advancing to oral rounds: 3000 INR

Account Details :

A/C No. 86152010033935

IFSC: CNRB0018615

Beneficiary: Principal, S S Khanna Girls’ Degree College.

PRIZES:

  • Winner – Rs. 2,00,000
  • Runner-up – Rs. 1,00,000
  • Best-Memorial – Rs. 30, 000
  • Best-Speaker – Rs. 30, 000
  • Best-Researcher – Rs. 30, 000
  • One month access to the SCC Online Web Edition to all participants
  • Three (3) one-year complimentary subscription to SCC Online Web Edition to the winning team

DEADLINES/IMPORTANT DATES:

Release of invitation and Moot Proposition – 4th August

Online provisional registration commence – 10th August

Provisional registration closes – 15th September

Last date of seeking clarification – 20th September

Release of clarification – 30th September

Last date of memorial submission (softcopy) – 5th October

Release of shortlisted teams and commencement of registration-     15th October

Last date for final registration – 20th October

Last date to submit hardcopy of memorial – 1st November

CONTACT INFORMATION:

For query email: justicegopaljimehrotranmcc@gmail.com

Ms. Meenakshi Shukla (Convener) 9807464114

Ms. Ritika Upadhyay (co-convener) 9696895905

Ms. Ayushi Keshri (co-convener). 7355274799

FACULTY:

Ms. Mohini Shukla. 8795347495

Dr. Apoorva Singh. 9005218484

Mr. Pratyush Pandey. 7376748533

To know more click on JGMNMCC Brochure, JGMNMCC Moot Proposition and JGMNMCC RuleBook

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