About the Faculty of Law, University of Delhi
Established in 1924, the Faculty of Law is a premier department of the University of Delhi, an institution of national importance under Entry 63 of the Seventh Schedule to the Constitution of India. As a national centre for legal education, it has produced generations of eminent jurists, Supreme Court and High Court judges, leading senior advocates, political leaders, policymakers, and public intellectuals. Despite its illustrious alumni, the Faculty remains committed to egalitarian ideals, offering high-quality legal education at nominal cost. Strategically located in the heart of Delhi, it attracts a diverse student body from across India and abroad. With over 10,000 students enrolled in LL.B., B.A. LL.B. (Hons.), B.B.A. LL.B. (Hons.), LL.M., and Ph.D. programs, it is among the largest law schools in the world.
About the Conference
The Faculty of Law, University of Delhi, a premier legal institution takes pride in organizing a two day international Conference on “Delimitation In India: Balancing Representation And Federal Equity.” The conference provides a valuable platform for academics, lawyers, NGOs, intellectuals, policymakers, bureaucrats and experts from diverse fields to engage in informed and meaningful dialogue on the subject.
Who is it for?
- Faculty Members
- Research Scholars (Ph.D. & M.Phil.)
- Undergraduate and Postgraduate Students
- Foreign Participants from academic institutions
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Renowned national and international practitioners
Location
The venue of the conference will be at Umang Bhawan, Faculty of Law, Chhatra Marg, Delhi -110007.
Registration/Submission Procedure
- Abstract: Max 250 words
- Full Paper: Max 10,000 words (including footnotes)
- Format: Times New Roman, 12pt, 1.5 spacing, ILI Citation Style for footnotes
- File Type: .doc/.docx only
- Abstract to be submitted through the registration link provided below by 10 August, 2025 by 11:00 pm.
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Registration Link – https://forms.gle/A5TXXsRbUg8Jkj5c7
Registration Details
Registration is free. Only a limited number of papers will be selected for presentation after review. The number of participants including paper presenters shall be limited to one hundred.
Non-presenters will be selected on a first- cum-first serve basis. Both paper presenters and non- presenters are mandatorily required to register in the hereinabove given registration link.
Important Dates
- Opening of Registration and Abstract submission: 16 June 2025
- Closing of Registration and Abstract submission: 10 August 2025
- Declaration of Accepted Abstract: 26 August 2025
- Closing for full paper submission : 6 September 2025
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Date of Conference : 26 — 27 September 2025
Contact Information
For any queries, please mail at delimitation@law.du.ac.in or contact the following –
- Ms. Keertika Singh – +91 8318898468
- Ms. Nomita Rana – +91 9953298046
- Mr. Pradeep Gulrajani – +91 9910818311
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Mr. Arun Kumar Rajora – +91 8826010322
Registration Link – https://forms.gle/A5TXXsRbUg8Jkj5c7
To know more click on – Delimitation Conference
