ICA brings 3rd International Conference on ‘Arbitrating Indo-UK Commercial Disputes’

The conference will take place on 05-06-2025 at Church House Westminster, London.

Arbitrating Indo-UK Commercial Disputes

The Indian Council of Arbitration (ICA), India’s premier arbitral institution, is set to host the 3rd edition of its International Conference on “Arbitrating Indo-UK Commercial Disputes” on 05-06-2025, at Church House Westminster, London, during the London International Disputes Week 2025 (LIDW).

The Conference promises to be a landmark event in the arbitration community, fostering dialogue between leading stakeholders from India and the United Kingdom. This gathering is designed to explore evolving dynamics, challenges, and collaborative opportunities in the field of cross-border commercial arbitration.

The event will be inaugurated by Justice B R Gavai, Chief Justice of India, who will deliver the inaugural address. The Conference will also feature a Keynote Address by Lord Briggs, Justice of the Supreme Court of the United Kingdom, The Right Hon Lord Briggs of Westbourne. In addition, Arjun Ram Meghwal, Union Minister of Law & Justice, Government of India, will address the gathering during the inaugural session.

The Conference will feature an impressive line-up of legal luminaries, senior practitioners, academicians, policy experts, and stakeholders from both jurisdictions, offering a unique forum to discuss the intricacies and recent trends in arbitration and alternative dispute resolution (ADR). Key discussion topics will include policy and procedural reforms, cross-border enforceability of arbitral awards, and strengthening institutional arbitration frameworks.

Established in 1965 by the Government of India and FICCI, ICA continues to play a pivotal role in advancing ADR mechanisms in India and contributing to global arbitration discourse. Functioning autonomously, ICA includes representation from the Ministry of Law & Justice and has been instrumental in shaping India’s institutional arbitration landscape.

The Conference is anticipated to provide valuable insights for business leaders, legal professionals, arbitration practitioners, and academicians, enabling them to better navigate the complexities of Indo-UK commercial relationships through effective dispute resolution.

SCC Times is the proud official Media Partner for this international event.

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