On 1-5-2025, the President of India, in exercise of powers under Article 217(1) of the Constitution, appointed the following Judicial Officers as Judges of Gujarat High Court:
(i) Liyakathussain Shamsuddin Pirzada,
(ii) Ramchandra Thakurdas Vachhani,
(iii) Jayesh Lakhanshibhai Odedra,
(iv) Pranav Maheshbhai Raval,
(v) Mool Chand Tyagi,
(vi) Dipak Mansukhlal Vyas
(vii) Utkarsh Thakorbhai Desai
The Supreme Court Collegium on 19-3-2025, had recommended the appointment of 8 Judicial Officers as Gujarat High Court Judges, out of which the Centre notified the appointment of 7 Judicial Officers.
