Sustainable Trade & Environmental Governance

Hidayatullah National Law University, Raipur through its Centre for WTO & WIPO Studies, School for Law and Technology and in collaboration with CTIL, IIFT, the Ministry of Commerce and Industry, and ELP, under the WTO Chairs Program is set to organise International Certificate Programme on “Sustainable Trade & Environmental Governance” from 5-12 May 2025 in online mode. This one-week certificate programme offers an interdisciplinary platform for exploring the intricate relationship between international trade and environmental governance. It is planned to feature discussions led by distinguished professionals and scholars specializing in international trade, environmental law, business, and economic law. This programme is open to anyone with an interest in International Trade Law, Business, Economic Studies, Environmental Governance, Public Policy, and related fields, including Students, Research scholars, Academicians, Legal and industry professionals.

Link for registration: https://forms.gle/ViZ7xNLpyeQ2q9YN8

Deadline for registration: 30.04.2025

Mode: Online

Organized by (HNLU-Centre for WTO & WIPO Studies, SLT)

For more details, visit: https://hnlu.ac.in/news-events/international-certificate-programme-on-sustainable-trade-environmental-governance-may-5-12-2025/

To know more click on Brochure_International Certificate Programme

Point of contact: Dr. Ankit Awasthi (Programme Director)

Email id: cws@hnlu.ac.in

Contact Nos.: +91-7355235075

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