President appoints Judicial Officers Renu Bhatnagar & Rajneesh Kumar Gupta as Delhi HC Judges

The Supreme Court Collegium led by Justice Sanjiv Khanna, CJI on 5-2-2025 had approved the proposal to appoint the 2 Judicial Officers as Judges of Delhi High Court.

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Renu Bhatnagar Rajneesh Kumar Gupta delhi hc

On 19-2-2025, the Ministry of Law and Justice notified the appointment of judicial officers Renu Bhatnagar and Rajneesh Kumar Gupta, by the President of India as Judges of Delhi High Court, with effect from date they assume their offices.

The Supreme Court Collegium led by Justice Sanjiv Khanna, CJI on 5-2-2025 had approved the proposal to appoint the 2 Judicial Officers as Judges of Delhi High Court.

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  • Renu Bhatnagar and Rajneesh Kumar Gupta’s appointment as Judges of Delhi High Court marks a significant step in strengthening the judiciary with experienced and capable legal minds.

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