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Government notifies Public Examinations (Prevention of Unfair Means) Act, 2024

Government notifies Public Examinations (Prevention of Unfair Means) Act, 2024

The Act aims to check cheating in government recruitment exams.

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Published on June 22, 2024June 22, 2024By Bhumika Indulia

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The Central Government in exercise of the powers conferred by Public Examinations (Prevention of Unfair Means) Act, 2024 notified 21-06-2024 as the date on which the provisions of the said Act shall come into force.

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Act shall come into force Central Government Government notifies Prevention of Unfair Means Public Examinations

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