FACULTY OF LAW
Celebrating a significant milestone, the Faculty of Law, JNVU proudly marks 75 years of unwavering commitment to education. Since its establishment in the year 1947, it has been a beacon of learning, shaping the minds of generations. Today, it proudly stands at the crossroads of history and academia, symbolizing a revered institution in India committed to the advancement of legal education.
With a diverse and accomplished faculty, coupled with a vibrant campus culture, it provides a transformative educational experience. The faculty is committed to offering specialized guidance and training to law students, research scholars, and professionals.
Courses span from the 5-year integrated program, including BA-LLB and BBA-LLB, to 3-year LLB, Masters of Laws, and various diploma and research courses, ensuring a comprehensive legal education.
MOOT COURT CHRONICLES
Embarking on a significant chapter in our university’s storied history, the Moot Court & Mock Trial Club proudly carries the torch of legacy into the present. In a remarkable ode to our institution’s historical prowess, we reminisce about the pivotal moments when our university hosted pioneering moot courts in 1985 and 1993 under the distinguished aegis of the BAR Council Trust.
Now, as we stand at the threshold of our institution’s 75th year, the Moot Court & Mock Trial Club takes the reins to organize a national-level moot court competition. This event, born from the passion and dedication of our own club, not only commemorates our rich history but also signals a new era of legal excellence. With the spirit of innovation and the legacy of our esteemed university at its core, this competition signifies a turning point.
Join us in celebrating this convergence of history and the future, as we, the Moot Court & Mock Trial Club at JNVU, Jodhpur, proudly host this national-level moot court competition—more than just a competition, this is an experience. Immerse yourself in the vibrant legal community of JNVU, network with fellow legal enthusiasts, and learn from renowned legal professionals. We invite you to experience this assemblage of legal minds and to be a part of it click here.
AWARDS
WINNER TEAM
i. Cash prize of INR 15,000/-
ii. One year subscription of EBC Learning worth INR 14,500
iii. Winner’s Trophy
iv. Medals & Certificates
RUNNER UP TEAM
i. Cash prize of INR 10,000/-
ii. One year subscription of EBC Learning worth INR 14,500
iii. Runner Up’s Trophy
iv. Medals & Certificates
BEST MEMORIAL
i. Cash prize of INR 7,500/-
ii. Medals & Certificates
BEST SPEAKER
i. Cash prize of INR 5,000/-
ii. Medal & Certificate
BEST RESERCHER
i. Cash prize of INR 5,000/-
ii. Medal & Certificate
PARTICIPATION
i. Certificates of participation
ii. One month subscription of SCC Online Web Edition worth INR 1,099
KEY DATES
Release of Moot Proposition – 23rd February, 2024
Commencement of Registration – 23rd February, 2024
Last Date to Seek Clarifications – 28th March, 2024
Release of Clarification – 1st April, 2024
Last Date of Registration – 7th April, 2024
Last Date to Submit Soft Copy of the Memorial – 15th April, 2024
Opening Ceremony, Researcher’s Test & Preliminary Round – May 03, 2024
Quarter Final & Semi-Final Round – May 04, 2024
Final Round & Closing Ceremony – May 05, 2024
REGISTRATION / CONTACT INFORMATION
The registration fee for the competition is INR 1500/- per team.
To register for this competition click here.
Coordinators
Yatharth Asopa: +91 63773 98859
Dhruv Gehlot: +91 7046 7273727
Registration Desk
Sachin Purohit: +91 94137 30460
Unnati Chhangani: +91 96198 08838
Email: mcmtclub@gmail.com
Website: linktr.ee/mcmtc
Instagram: @mcmt_club
Linkdin: MCMT Club JNVU