ILS

The Indian Law Society, Pune is conducting an Online Autonomous Diploma in Corporate Laws 2022-23.

Programme Coordinator: Smita Sabne

Course Objective: Knowledge of laws as well as practical overview of companies.

Course Content:

  • Fundamentals of Company Law

  • Management and control of a Company

  • Reconstruction and closure of a company

  • Allied laws (overview), Commercial Courts Act, Insolvency & Bankruptcy Code

  • Competition Law, SEBI regulations, IP and Cryptocurrency.

Eligibility

II year onwards, any graduate, professional

Duration

16 January to 31 March 2023, 70 hours of learning

Registration 

22 December 2022 to 16 January 2023

Time, days

4.00 pm to 6.00 pm, Monday to Friday

[Please note that the recordings of the session will not be shared with the participants.]

Faculty

Senior Corporate Lawyers, Chartered Accountants, Company Secretaries and Experts from Corporate Sector

Fees 

Rs. 16,949.15 + Rs. 3050.85/- (18% GST) = Rs. 20000/-

Seats

50

Examination

MCQ 100 marks (in google form)

Course Material

Will be provided

Certification

Certificate on completion of programme with 70% attendance and minimum score of 40% marks in the exam

Payment mode 

Online – Only through Direct SBI, Net Banking and Credit Card (Debit Cards payments are not acceptable)

Office Coordinator

Deepali Manjarekar (9922969717, deepali.manjarekar@ilslaw.in

Ratna Sahasrabuddhe (9921826890, ratna.sahasrabuddhe@ilslaw.in

Link for Registration

Register & Pay Now

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