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Legislation Updates
Energy Conservation (Amendment) Act, 2022 to come into force with effect from January 01, 2023

Energy Conservation (Amendment) Act, 2022 to come into force with effect from January 01, 2023

The Central Government hereby appoints 01-01-2023 , as the date on which all the provisions of the Energy Conservation (Amendment)

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Published on December 28, 2022December 27, 2022By Bhumika Indulia

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The Central Government hereby appoints 01-01-2023 , as the date on which all the provisions of the Energy Conservation (Amendment) Act, 2022 shall come into force.

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