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K. K. Venugopal reappointed as Attorney General for India for a period of three months

K. K. Venugopal reappointed as Attorney General for India for a period of three months

The President re-appoints Shri K. K. Venugopal, Senior Advocate as Attorney General for India with effect from 1st July, 2022 for a

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Published on June 30, 2022June 30, 2022By Bhumika Indulia

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The President re-appoints Shri K. K. Venugopal, Senior Advocate as Attorney General for India with effect from 1st July, 2022 for a further period of three months or until further orders, whichever is earlier.

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Published on February 10, 2024February 14, 2024By Ridhi

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Published on February 5, 2024February 6, 2024By Ridhi

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Published on February 4, 2024February 6, 2024By Ridhi

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