rgnul

ABOUT RGNUL

The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the Rajiv Gandhi National University of Law, Punjab Act, 2006 (Punjab Act No. 12 of 2006). The University was accredited with ‘A’ Grade by National Assessment and Accreditation Council (NAAC) in 2015. RGNUL Law Review (RLR)

ABOUT RLR

RGNUL Law Review (RLR) is a biannual refereed Journal (ISSN 2231-4938). RLR is published by Rajiv Gandhi National University of Law, Punjab in collaboration with Eastern Book Company (EBC).

RLR invites research papers for Volume 1 (2022).

Guidelines for Submission

  • RLR follows OSCOLA citation style
  • Academicians and Research Scholars contributing to the volume shall also send an undertaking that the submission is an original research work, free of any plagiarism and has not been published or accepted elsewhere
  • The contributors can submit the papers by 28th February 2022.
  • Papers and articles not adhering to the scheme and style prescribed for the journal shall not be considered.
  • Submissions must be mailed to rlr@rgnul.ac.in
  • All communication/correspondence with regards to submission should be sent to the E-mail ID given above.

 

Details can be accessed  HERE

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.