Office of the Districts & Sessions Judge, Tis Hazari Court, Delhi issues a Circular dated 18th May, 2020 in view of the Coronavirus Pandemic with following directions:
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Lawyers/Munshis/Litigants/Naib Courts/Police Officials may be asked through court staff not to use saliva while affixing court fee stamps on the application/petition and envelopes containing summons/notices etc.
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Officials are also directed to not use saliva while doing the pagination of files etc.
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Court Staff advise the lawyers to use plastic sponge damper pad while inspecting judicial file.
Office of The District & Sessions Judge (HQs)
Tis Hazari Court, Delhi
[Circular dt. 18-05-2020]