The Ministry of Mines prepared the draft ‘Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2015’ for the provisions relating to grant and regulation of mineral concessions under the Mines and Minerals (Development and Regulation) Act, 1957. The Ministry placed the draft rules on the website of the Ministry of Mines http://mines.nic.in/Home/Index to invite comments/ suggestions from the general public, Governments of States / Union Territories, Mining Industry, Stake Holders, Industry Associations, and other persons and entities concerned. The last date for receipt of the comments/suggestions is 20-11-2015, which may be sent by e-mail to mmdr2014@gov.in or by post to Shri Shersha, Director of Ministry of Mines.
-Ministry of Mines