Bringing you the Best Analytical Legal News
Lets have a look what’s happening in various Law Schools!
Students of NLSIU protested against alleged unsafe hostel conditions, collapsing infrastructure, and inadequate facilities, claiming that rapid expansion in student intake was not matched by corresponding infrastructural development.
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Jindal Global Law School won Concordat 5.0, the National ADR Fest organised by IFIM Law School.
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University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University successfully organised the De Novo Moot Court Competition 2026 on consumer protection and product liability law.
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Government Law College, Mumbai and Chamber of Tax Consultants announce the 9th The Dastur National Direct Tax Moot Court Competition 2026.
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University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University hosted Indraprastha Model United Nations 2026 focusing on diplomacy, international law, and global governance.
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Kautilya Society (NUJS Chapter) invites blog submissions on contemporary issues in law, governance, and public policy.
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NUJS Society for Insolvency, Bankruptcy and Restructuring Laws invites submissions for the 4th edition of the SIBRL-NUJS Newsletter.
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University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University hosts an ADR Blog lecture on international construction arbitration featuring Nina Jankovic.
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Maharashtra National Law University, Nagpur invites submissions for Contemporary Law & Policy Review (CLPR), Volume 3, Issue 1 (2026).
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National Law University, Jodhpur announces the 5th NLUJ-CSBF Essay Writing Competition 2026 on financial market misconduct and digital lending.
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IDIA Karnataka Chapter in collaboration with Khaitan & Co. announces its 2nd Annual Essay Competition on corporate and commercial law.
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University Institute of Legal Studies, Panjab University concludes Arguendo 2026, hosting national moot and mediation competitions with participation from top law schools.
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University Institute of Legal Studies, Panjab University invites submissions for UILS Student Law Review Volume III, Issue II, with deadline 30 June 2026.
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SettleWiseNow with IAMC Hyderabad announces the Virtual Mediation Advocacy Competition (VMAC) for law students worldwide.
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HPNLU Shimla signs an MoU with the National Institute of Social Defence and other institutions to strengthen social defence initiatives through research and collaboration.
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Pravin Gandhi College of Law announces the 6th PGCL SAARC International Moot Court Competition 2026 in virtual mode.
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Siddhartha Law College announces its 3rd National Conference on jurisprudence in the age of AI on 29—30 April 2026.
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Guru Gobind Singh Indraprastha University announces Indraprastha Model United Nations 2026, a premier diplomacy and global governance simulation.
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Himachal Pradesh National Law University through CAIPR announces the National Virtual Intellectual Property Rights Essay Writing Competition 2.0, 2026.
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Law Centre-II, Faculty of Law, University of Delhi invites submissions for Volume XXIII of the National Capital Law Journal with deadline 15 May 2026.
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