Call for Participation | 6th Adamas Moot Court Competition 2026 | Adamas University [9th April – 11th April, 2026]

ABOUT ADAMAS UNIVERSITY

Adamas University, established in 2014 in Kolkata, is a leading multidisciplinary institution committed to academic excellence, research, and innovation. The university offers undergraduate, postgraduate, and doctoral programs across fields including engineering, management, science, humanities, and law. It provides modern infrastructure and a dynamic learning environment that supports holistic student development. With a strong emphasis on research, industry collaboration, and experiential learning, the university prepares students for real-world professional challenges. It is the 1st amongst the private universities in West Bengal to get a NAAC “A” accreditation.

ABOUT THE MOOT COURT COMMITTEE

The Adamas Law Moot Court Committee (ALMCC) at Adamas University is a student-led body within the School of Law and Justice that promotes advocacy, research, and courtroom skills among law students. The committee organizes national and intra-institutional moot court competitions, training sessions, and workshops to develop legal reasoning, oratory, and analytical abilities. Through these activities, ALMCC provides students with practical exposure to litigation and prepares them for professional legal practice.

ABOUT THE 6TH ADAMAS MOOT COURT COMPETITION, 2026

The 6th Adamas Moot Court Competition, 2026, organized by the School of Law and Justice at Adamas University, is a national-level moot aimed at enhancing advocacy, research, and legal reasoning skills among law students. The competition provides a platform for participants from across India to engage with complex constitutional and contemporary legal issues through memorial drafting and oral arguments. It will be held from 9th —11th April 2026.

THEME

The theme of the 6th Adamas Moot Court Competition, 2026 focuses on the intersection of indigenous rights, environmental protection, and strategic mineral development. The proposition examines constitutional questions involving the Forest Rights framework, eminent domain, and sustainable development, requiring participants to balance economic progress with environmental and cultural preservation.

ELIGIBILITY

The competition is open to bona fide undergraduate law students (3-year LL.B. or 5-year integrated law courses) enrolled in any recognized university or law school.

REGISTRATION FEES AND PROCEDURE

The registration fee for the 6th Adamas Moot Court Competition, 2026 at Adamas University is ₹2500 per team without accommodation and ₹2500 + ₹1000 per participant with accommodation. Accommodation will be provided only for female participants on a first-come, first-serve basis. Teams must complete the Form registration: https://forms.gle/9its7pE1iQkf2dRz7 and submit payment proof to confirm their participation.

AWARDS AND PRIZES

IMPORTANT DATES

IMPORTANT LINKS

CONTACT

FACULTY CONVENOR: Mr. Ashutosh Pandey – +91 8709955137

FACULTY CO-CONVENOR: Mrs. Shayani Chakraborty – +91 8017275130

STUDENT CONVENOR: Mr. Subhayoo Paral – +91 8597482497

STUDENT CO-CONVENOR: Ms. Kumud Choudhary – +91 7439054973 & Mr. Aditya Raj – +91 7717702817