ABOUT THAKUR EDUCATIONAL TRUST
Thakur Educational Trust was established in 1990 with the overarching goal of contributing to the welfare of society. In alignment with this mission, the trust has provided a wide range of services addressing various societal needs, including offering education at all levels, regardless of gender, religion, or ethnicity. The trust also extends financial assistance to underprivileged and deserving students. Furthermore, it actively engages in numerous educational, cultural, and social initiatives and has made financial contributions to several religious and social institutions.
ABOUT THAKUR RAMNARAYAN COLLEGE OF LAW
Thakur Ramnarayan College of Law is a premier institute committed to impart a rigorous, multi-disciplinary legal education with a view to produce world-class legal professionals. It empowers its students with knowledge, skills, and vision to meet the challenges and opportunities of a rapidly changing world. It aims at providing quality education to learners at all levels backed by the visionary spirit of the Thakur Group.
ABOUT LEX COMMUNIQUE
Lex Communique is an eagerly awaited annual flagship event organized by Thakur Ramnarayan College of Law (TRCL), scheduled for February 28th & March 1st, 2026. This event aims to provide a dynamic platform for students across India to communicate, deliberate, and showcase their skills. Key components include an Appellate Moot Court Competition, which enhances trial court skills and legal knowledge, and a Youth Summit that encourages aspiring leaders to discuss contemporary issues and policies.
The fest is open to students from recognized institutions. Awards will be presented for outstanding performance in various competitions, including trophies, cash prizes, and certificates. Lex Communique reflects TRCL’s commitment to nurturing talent and preparing future leaders in the legal field, inviting all leading law schools in India to participate in this enriching experience.
COMPETITIONS ORGANISED IN LEX COMMUNIQUE 2026
-
TRIAL ADVOCACY
The Moot Court Association of Thakur Ramnarayan College of Law proudly presents the 7th Edition of its annual flagship event, the Trial Advocacy Competition 2026, themed “Shadows Behind the Bottles: Uncovering the Hidden Cartel”. Designed to celebrate the essence of justice, the competition offers participants an immersive courtroom experience emphasising on the art of Chief and Cross Examination, a deeper understanding of courtroom strategy, evidence handling, and witness examination, equipping young law students with the practical insight and confidence needed for the profession.
-
YOUTH SUMMIT
The Vidhi Chhatra Sansad of Thakur Ramnarayan College of Law is organising the Youth Summit 2026, a flagship event under Lex Communique 2026 that uniquely combines the best features of Indian National Youth Parliament committees with Model United Nations committees. Participants will engage in discussions to tackle pressing national issues that require our focus and consideration. The students will be competing in committees such as Lok Sabha Committee, All India Political Parties Meet and United Nations Security Council.
-
CLIENT COUNSELLING
The Alternative Dispute Resolution Society of Thakur Ramnarayan College of Law is organizing the Client Counselling Competition, designed to simulate real-world legal consultations. This competition provides participants with the opportunity to showcase their skills in understanding client needs, offering legal advice, and exploring dispute resolution options outside of the courtroom. The event aims to promote critical thinking and effective communication, essential tools for aspiring legal professionals.
-
JURIS-ATHON
Juris-athon is a forum wherein law students will compete to design and facilitate innovative technology-driven solutions to a pressing socio-legal issue. The Research and Development Cell of Thakur Ramnarayan College of Law is enthusiastic to organize the first-ever 24-hours extensive legal research hackathon centered on the idea of clinical legal education. The participants will delve into diverse perspectives and their impacts from a legal-tech standpoint.
