Dr. Ram Manohar Lohiya National Law University, Lucknow is delighted to announce the 4th RMLNLU — Lakshmikumaran & Sridharan International Arbitration Moot, 2026, organised by the Moot Court Committee. The competition will be held from 3rd to 5th April 2026.
The moot is organised in association with MRP Advisory & PSL Advocates and Solicitors as the Associate Sponsor and in collaboration with The Finland Arbitration Institute as the Supporting Partner.
The event proudly partners with:
-
Institutional Partner — Singapore International Arbitration Centre
-
Theme Partner — Society of Construction Law
-
Friends of the Moot — Maheswari and Co., MZM Legal LLP, Pioneer Legal, Saaz Partners, Desai & Diwanji, and HSA Advocates
-
Knowledge Partner — SCC Online
-
Training Partner — International Forum for Advocacy and Mooting
-
Outreach Partner — Mentblue
About the University
Established in 2006, Dr. Ram Manohar Lohiya National Law University is one of India’s premier law institutions, consistently ranked among the top National Law Universities by the National Institutional Ranking Framework (NIRF) and the Consortium of National Law Universities. With a focus on excellence in legal education and advocacy, the University is committed to nurturing competent and socially responsible professionals.
About the Title Sponsor
As one of India’s leading full-service law firms, Lakshmikumaran & Sridharan Attorneys brings over three decades of rich experience across diverse practice areas including dispute resolution, taxation, corporate & commercial laws, and intellectual property. With a team of over 500 professionals across 14 offices, the firm is known for its commitment to legal excellence, innovation, and ethical standards.
Awards and Prize Pool
A total prize pool of ₹1.75 lakh has been announced. The awards are as follows:
-
Winner — ₹80,000
-
Runners-Up — ₹40,000
-
Best Memorial (Claimant) — ₹20,000
-
Best Memorial (Respondent) — ₹20,000
-
Best Speaker — ₹15,000
Special Awards
-
Spirit of the Competition
-
Best Emerging Mooters
Along with the above, internship opportunities will also be announced in due course for outstanding participants.
Important Dates (Tentative)
-
Registration Opens — 1 December 2025
-
Clarification Requests Close — 12 January 2026
-
Clarifications Released — 20 January 2026
-
Provisional Registration Closes — 20 January 2026
-
Memorial Submission Deadline — 15 February 2026
-
Memorial Knockout Result — 25 February 2026
-
Final Registration Closes — 1 March 2026
-
Oral Rounds — 3—5 April 2026
First Phase of Registration
1. Please note that First Phase of Registration for your institution must be confirmed by 11:59 PM on 20th January. To secure registration, kindly complete the registration form at the earliest, which can be found here.
2. The registration fee is Rs 2000. Please note that this is not the final registration.
Link for detailed brochure, moot proposition and competition rulebook is attached below.
For more updates, follow our social media handles —
Website: https://rmlnlumcc.com/
LinkedIn: https://www.linkedin.com/company/mcc-rml/
Instagram:https://www.instagram.com/humhainmcc?utm_source=ig_web_button_share_sheet&igsh=ZDNlZDc0MzIxNw==
Facebook: https://www.facebook.com/MootCourtCommitteeRMLNLU/
We look forward to your participation in the competition. For any questions, please feel free to email us at [rmlmootcourt@gmail.com] or reach out to the undersigned.
Dalima Pushkarna
Jt. Convenor, Moot Court Committee
+91- 81300 69755
Anshika Parihar
Jt. Secretary, Moot Court Committee
+91- 89233 36594
Link:https://drive.google.com/drive/folders/1Y7BfRDSBxclrj79zvWAhtVAqxbV3APWU?usp=sharing