SRMUH Moot Court Competition 2025-26

Organized by: Moot Court Committee, Faculty of Law, SRM University Delhi-NCR, Sonipat, Haryana in Hybrid mode.

ABOUT THE FACULTY OF LAW

The Faculty of Law, SRM University Delhi-NCR, Sonipat (NAAC A+ accredited), mentored by the esteemed SRM Group with over five decades of academic excellence, is committed to nurturing socially responsible, research-driven, and future-ready legal professionals. Since its inception in 2014, the Faculty has earned recognition for academic excellence and for successfully hosting prestigious academic and advocacy-oriented events, including INCOLEM 2025 — International Conference on Lex ex Machina: Interdisciplinary Dialogues for a Responsible Digital Future, the 1st SRMUH Moot Court Competition (2025), and the 27th & 28th Stetson International Environmental Moot Court Competitions (India & SAARC Rounds).

ABOUT THE COMPETITION

Building upon the successful conduct of its inaugural edition, the 2nd SRMUH Moot Court Competition, 2026, is among the first moot court competitions in the country to focus on the emerging and complex legal issues surrounding E-Sports and Online Gaming. The Competition seeks to enhance advocacy skills, legal research, and critical engagement with contemporary developments in digital and technology law.

ELIGIBILITY & REGISTRATION

The Competition is open to students enrolled in a 3-year or 5-year LL.B. programme at an institution recognized by the Bar Council of India.

🔗 Registration Link: https://forms.gle/LUtTHaxuh2KHdTRp8

PRIZES & AWARDS

  • 🥇 Winning Team: ₹51,000 + Trophy + Certificate of Excellence

  • 🥈 Runners-Up Team: ₹31,000 + Trophy + Certificate of Achievement

  • 🥉 Second Runner-Up Team: ₹21,000 + Trophy + Certificate of Achievement

  • 📜 Best Memorial: ₹11,000 + Trophy + Certificate of Achievement

  • 🎤 Best Speaker: ₹11,000 + Trophy + Certificate of Achievement

  • 📖 Best Researcher: ₹11,000 + Trophy + Certificate of Achievement

ADDITIONAL BENEFITS

  • Certificate of Participation to all participants

  • Certificate of Merit to all Quarter-Finalist teams

  • One-month access to SCC Online Web Edition for all participants, valued at ₹3,100 per participant

  • Three (3) one-year complimentary subscriptions to SCC Online Web Edition, worth ₹96,000, to be awarded to the Winning Team

IMPORTANT DATES

  • Preliminary Rounds (Online): 6th — 7th March, 2026

  • Advanced Rounds (Offline): 27th — 28th March, 2026

All other relevant information regarding the Competition, including rules, format, and proposition, is outlined in the official brochure: Click Here

CONTACT INFORMATION

For any queries or assistance, write to mootcourt@srmuniversity.ac.in

The Faculty of Law, SRM University Delhi-NCR, Sonipat, looks forward to welcoming law students from across the country to engage in rigorous advocacy and discourse at the intersection of law, technology, and digital innovation.

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