ABOUT THE ORGANISERS
K.R. Mangalam University (KRMU), Gurugram, Haryana, is a multidisciplinary institution established in 2013 under the Haryana Private Universities Act and recognized by the University Grants Commission (UGC). The University is accredited with NAAC Grade ‘A’, reflecting its consistent commitment to academic excellence, quality education, and institutional development.
DETAILS OF THE EVENT
The School of Legal Studies, K.R. Mangalam University, Gurugram proudly presents the 1st Justice K. Subba Rao Memorial Inter-University Moot Court Competition, 2026. The competition is instituted in honour and memory of Justice K. Subba Rao, former Chief Justice of India, who is widely remembered for his unwavering commitment to constitutional values and social justice. The competition seeks to foster advocacy skills, legal research aptitude, and courtroom professionalism among law students across the country.
The Competition is being organized in association with the Securities and Exchange Board of India (SEBI) and JSA Advocates & Solicitors and in collaboration with Mr. F.A. Shah, Advocate, Madhya Pradesh High Court. Additionally, SCC Online and SCC Online Media serves as the Media Partner & Knowledge Partner for the Competition.
ELIGIBILITY
The competition is open to bonafide students enrolled in a full-time three-year LL.B. programme or a full-time five-year integrated law programme from any University/College/Institution recognized by the Bar Council of India. All members of a team must be registered students of the same institution at the time of registration and throughout the competition.
A team shall comprise three members:
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Two speakers,
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One researcher
Each participating institution may nominate a maximum of two teams only. If more than two teams of the same institution apply, the first two registered teams will be considered for participation.
LOCATION
Preliminary Rounds I & II and the Quarter-Final Round shall be conducted online.
The Semi-Final and Final Rounds shall be conducted offline at K.R. Mangalam University, Gurugram, Haryana, India.
REGISTRATION / SUBMISSION PROCEDURE
Interested teams may register through the official registration link. Proof of payment of the registration fee must be submitted along with the online registration form.
IMPORTANT DATES
18th March, 2026 (Online) – Researcher’s Test, SCC Online Session & Draw of Lots
19th March, 2026 (Online) – Preliminary Round I
20th March, 2026 (Online) – Preliminary Round II and Quarter-Final
11th April, 2026 (Offline) – Semi-Final and Final Rounds
DEADLINE
2nd March, 2026
FEE DETAILS
Registration Fee: Rs. 3,500 per team
Teams qualifying for the Semi-final and Final rounds of the competition are required to pay a sum of Rs. 1,500 if opting for accommodation.
PRIZES
Winner Team:
Rs. 31,000 Cash Prize
Certificate of Merit
Winner’s Trophy
Exclusive Internship Opportunity at SEBI, JSA Advocates & Solicitors and Mr. F.A. Shah, Advocate, Madhya Pradesh High Court.
SCC Online One-Year Subscription (worth Rs. 96,000 total)
Runner-Up Team:
Rs. 21,000 Cash Prize
Certificate of Merit
Runner-Up Trophy
Individual Awards:
Best Speaker Award – Rs. 11,000
Best Researcher Award – Rs. 11,000
Best Memorial Award – Rs. 11,000
All participants shall receive an E-Certificate of Participation.
Exclusive Internship Opportunity at SEBI, JSA Advocates & Solicitors and Mr. F.A. Shah, Advocate, Madhya Pradesh High Court.
Additionally, all participants shall receive one-month SCC Online Web Edition access (worth Rs. 3,100 each), which will be activated via their registered email IDs.
CURRENT PARTNERS
The Competition is being organized in association with the Securities and Exchange Board of India (SEBI) and JSA Advocates & Solicitors and in collaboration with Mr. F.A. Shah, Advocate, Madhya Pradesh High Court. Additionally, SCC Online and SCC Online Media serve as the Media Partner & Knowledge Partner for the Competition.
OFFICIAL LINKs:
Event Resources: https://drive.google.com/drive/folders/1yyQWmPMytqzklwRbjqZ6H59Kmt3HTYG3
* Registration Link: https://forms.gle/X4pLbnZjAFt8ooau9
* Payment Link: https://p.ppsl.io/PYTMPS/UiNgok
* Competition Brochure: https://drive.google.com/drive/folders/1ALnzpeWLispc03jZwpkkCWSg82w4kiOz
* Rulebook: https://drive.google.com/drive/folders/10FvBVuyWiyJcqoK-Vi4kJvhWHX5rvwR_
* Official Poster: https://drive.google.com/drive/folders/1V6wbV0WikvxaMVVMZfdXggSuIV2HbFvl
* Moot Proposition: https://drive.google.com/drive/folders/1cmqzQRp5eVaS3xzqkGvf90IoumRhipVN
SOCIAL MEDIA HANDLES
LinkedIn: http://linkedin.com/in/moot-court-committee-krmu-712924383
Instagram: @mcc_krmu
CONTACT INFORMATION
Email: mootcourtcommittee@krmangalam.edu.in
Mobile: 8800011819, 7428586472
To know more click on Brochure and Moot Proposition