SC advisory on Hybrid mode of appearance

On 14-12-2025, the Supreme Court Registry notified an Advisory issued by CJI Justice Surya Kant concerning appearance of Members of the Bar/Parties-in-Person in view of the prevailing weather conditions in Delhi.

Members of the Bar/Parties-in-Person have been advised to avail hybrid mode of appearance through video conferencing facility in their matters listed before the Courts as per their convenience.

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.