Cyril Amarchand Mangaldas (“CAM”) acted as the Indian legal counsel to the selling shareholders in the initial public offering of equity shares aggregating to Rs. 54,212.04 million by Meesho Limited (“Offer”). The Offer comprised a fresh issue of equity shares aggregating to Rs 42,500 million and an offer for sale of equity shares by selling shareholders aggregating to Rs. 11,712.04 million.
The Offer opened on December 3, 2025 and closed on December 5, 2025.
CAM represented 13 Selling Shareholders including Elevation Capital, Peak Investments, Venture Highway, Y Combinator, Shunwei Capital, Gemini Investments, Sarin Family India LLC, Crimsn Holdings, Titan Patriot Fund, Man Hay Tam, Rahul Garg and the Promoters, Vidit Aatrey and Sanjeev Kumar.
The transaction was led by Yash J. Ashar, Senior Partner; Gayathri Ramachandran, Partner; with the assistance from Megha Rajesh, Associate; and Maria Palamattom, Associate.
