VIPS hosts 10th International Law Moot Court Competition 2025

The Centre for Skill Development and Advocates’ Legion, Vivekananda School of Law and Legal Studies, VIPS—TC, is hosting the 10th VIPS International Law Moot Court Competition 2025. The hybrid-format competition features over 50 participating institutions from India and abroad, with the final rounds scheduled for November 7—8, 2025, on campus in New Delhi.

VIPS International Law Moot Court 2025

About the organiser/college/university:

The Centre for Skill Development is dedicated to enhancing the skills of students by organising various competitions and training sessions. It aims to bridge the gap between academic knowledge and professional competence through structured, hands-on learning programs. Advocates’ Legion is the Moot Court Committee of Vivekananda School of Law and Legal Studies, Vivekananda Institute of Professional Studies – Technical Campus, affiliated with Guru Gobind Singh Indraprastha University. It organises a wide array of events throughout the academic year to enhance legal understanding and offer students an immersive courtroom experience. Among its flagship events, the VIPS International Law Moot Court Competition stands as a cornerstone of mooting excellence at the institution.

Details about the event/opportunity:

In its tenth edition, the VIPS 10th Moot Court Competition 2025 on International Law continues its tradition of fostering a high-standard competitive platform for law students across the globe. The competition will be conducted in a two-stage format in a hybrid mode— commences with a memorial evaluation round, followed by oral rounds, including the Preliminary Rounds (Online Mode), Quarter-Finals, Semi-Finals, and Finals (On-site), which shall take place on campus at Vivekananda Institute of Professional Studies – Technical Campus, New Delhi. The moot proposition will revolve around pressing and contemporary issues in Public International Law and its diverse branches, compelling participants to undertake comprehensive legal research, develop well-structured arguments, and present their case with precision and professionalism.

The preliminary rounds held on 27th and 28th September, 2025 have concluded and the Advance Rounds will be taking place on campus on the 7th and 8th of November, 2025. The competition saw participation of 50 plus institutions from India and abroad.

Location (country/state/city):

Vivekananda Institute of Professional Studies — Technical Campus, Pitampura, New Delhi

Prizes (if any)

Best Team – INR 25,000 award money and Winner’s Trophy

Runners-up – INR 15,000 award money and Runners up Trophy

Best Speaker -INR 7,500 award money and Trophy

Best Memorial -INR 7,500 award money and Trophy

Deadlines/important dates:

  • Opening of General Registration — 9th July, 2025

  • Closing of General Registration — 22nd August, 2025

  • Deadline for Memorial Submission (Soft Copies) — 1st September, 2025

  • Preliminary Rounds (Online Mode) — 28th & 29th September, 2025

  • Result Announcement for Preliminary Rounds — 30th September, 2025

  • Quarterfinals and Semifinal Rounds — 7th November,2025

  • Final Round and Valedictory Ceremony — 8th November, 2025

Contact information:

  1. Ms. Jahnavi Srivastava, Student Convenor, Advocates’ Legion, +91 9811198314

  2. Ms. Paarijat Dey, Student Co- Convenor, Advocates’ Legion, +91 9811556229

To know more click on Brochure – here

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.