Vidhisastras, Advocates & Solicitors, is pleased to announce its collaboration with Boubaris Ganetsiou & Associates Law Firm, a Greek firm renowned for its excellence in corporate, real estate, Greece’s Golden Visa, and cross-border legal services.
This collaboration aims to foster bilateral legal cooperation between India and Greece, enhance cross-border advisory support, and facilitate seamless assistance in areas such as investment migration, corporate structuring, real estate transactions, and commercial law.
Through this strategic alliance, both firms intend to combine their legal expertise to support international clients navigating regulatory frameworks and investment opportunities across jurisdictions.
Commenting on the collaboration, Mr. Ashish Deep Verma, Founding & Managing Partner of Vidhisastras, stated:
“Our association with Boubaris Ganetsiou & Associates reflects our continued focus on building strong international partnerships. Together, we aim to create a seamless platform for clients seeking reliable, cross-border legal support between India and Greece.”
The cooperation underscores the shared commitment of both firms to delivering global legal excellence while upholding the values of trust, integrity, and client-centric service.
With over 20 years of experience, Boubaris Ganetsiou & Associates is a trusted legal partner in Greece, offering high-quality, results-driven legal services in corporate law, real estate transactions, and investment-based residency programs, including Greece’s Golden Visa.
Vidhisastras is a New Delhi-based law firm, having satellite offices across the globe and in India, offering full-spectrum legal services, with a specialised focus on sports law, corporate advisory, and insolvency. The firm continues to expand its international partnerships, reflecting its mission to deliver strategic, cross-border legal solutions.