Online Certificate Course on Sports Law in India organized by MNLU Mumbai and Sports Authority of India | 10th to 16th Nov.2025 | Register by 9th Nov.

Online Certificate Course on Sports Law in India

About MNLU Mumbai

The Maharashtra National Law University Mumbai, established under the MNLU Act No. VI of 2014, is one of the premier National Law Universities in India. The prime goal of the University is to disseminate advanced legal knowledge amongst the students and impart in them, the skills of advocacy, socio-legal research, and policy formulation, and to prepare them for utilizing these skills for social transformation and comprehensive development.

Sports Authority of India (SAI)

The Sports Authority of India (SAI) is the apex national sports body established in 1984 under the Ministry of Youth Affairs and Sports, Government of India, to promote sports and achieve excellence at both national and international levels

About the Course

The One-Week Online Certificate Course on Sports Law in India offered by Centre for Advocacy Research and Training in Sports Law at MNLU Mumbai aims to provide participants with an in-depth understanding of the complex legal landscape that governs the world of sports within the Indian context. This comprehensive course is tailored to cater to law students, legal professionals, sports enthusiasts, and aspiring sports lawyers who seek to gain specialised knowledge about the intricate interplay between the legal framework and the sports industry.

Course Dates

10th November 2025 to 16th November 2025 | 03:00 PM to 5:30 PM (IST)

Platform

Online Zoom Platform

Application Deadline

9th November 2025, 11:59 PM (IST)

Course Modules

  1. Introduction to the World of Sports

  2. Legal Rights and Duties of Sportspersons

  3. Sports Governance and Regulation – I

  4. Sports Governance and Regulation – II

  5. Sports Media and Journalism

  6. Sports and Intellectual Property Law

  7. Ethical Issues and Liability in Sports

  8. Gender, Caste and Racial Discrimination in Sports

  9. Sports Trade, Commerce and Business Administration

  10. Dispute Resolution in Sports

  11. Online Sports Gaming Landscape

  12. Sports Gambling: Law, Policy, and Practice

Course Fee

  • Rs. 750/- for MNLU Mumbai Students

  • Rs. 1,500/- for Students of other Universities

  • Rs. 2,500/- for Professionals/ Academicians/Researchers/ Ph.D. Scholars

Fee Payment Link

https://payments.cashfree.com/forms?code=CertificateCourseonSportsLawinIndia2025

Application Form Link

https://docs.google.com/forms/d/e/1FAIpQLSe-KQBQPb8rvkQkpg_ValPgMINC19w_46oa455SxibPhhHZCg/viewform?usp=dialog

Course Certificate

Registered attendees will get an e-certificate of course completion

Media Partner

SCC Times

Contact

Mr. Akash Chandra, Course Coordinator

cartsl@mnlumumbai.edu.in +91 8840322898 (WhatsApp)

Download Brochure here

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