About RGNUL
The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab through the Rajiv Gandhi National University of Law, Punjab Act (Punjab Act No. 12 of 2006). The University was incorporated as an institution of national stature to serve as a Centre of Excellence in legal education in the modern era of globalization and liberalization.
About CBLT
The Centre for Business Laws and Taxation (CBLT) promotes interdisciplinary research and dialogue on business and taxation laws. It conducts diverse academic initiatives, including webinars, conferences, workshops, courses, and publications, fostering scholarship in areas such as corporate governance, banking, company, securities, intellectual property, taxation, competition, and dispute resolution.
About IBLD
The Insolvency and Bankruptcy Law Division (IBLD), a specialized arm of CBLT, focuses exclusively on restructuring and insolvency laws. It aims to advance research, facilitate informed discussions, and contribute to developing effective insolvency practices by connecting scholars, experts, and practitioners.
Call for Blogs
We are pleased to announce that the Insolvency and Bankruptcy Law Division (IBLD) of CBLT at RGNUL is inviting submissions for its Call for Blogs on contemporary issues in insolvency and bankruptcy law.
The call invites original and analytical pieces addressing innovative themes, including but not limited to:
-
Insolvency in the Digital Age: Technology, Data, and the Future
-
AI-Powered Insolvency Agents
-
Challenges to Insolvency Professionals and Committee of Creditors in Dealing with PUFE Transactions and the Way Forward
-
Draft Insolvency Law for Municipalities and Local Bodies
-
Beyond the Corporate Veil: Accountability in Group Insolvencies
-
When Banks Fail: Specialised Regimes for Financial Institution Insolvency
-
Insolvency Without Borders: Navigating the Complexities of Cross-Border Resolution
-
Liability of Directors in the Twilight Period
-
Addressing Lender Liability in Cases of Deepening Insolvency
Selected blogs will be published on the official IBLD-CBLT Blog.
Important Deadline
The last date for submission of manuscripts is 11:59 PM, 5th November 2025.
Submissions can be made through the following link:
We humbly request you to publish the details of this Call for Blogs on your esteemed website and circulate it among potential contributors. We have attached the detailed Call for Blogs document and brochure with this email for your kind consideration.
For any queries, please feel free to reach out to the undersigned —
Mr. Harsh Bansal
(+91) 7840097272
Mr. Akshat Verma
(+91) 7004654335
Convenors, IBLD-CBLT
To know more click here