appointing 9 Judges in 4 HCs

On 15-9-2025, the Supreme Court Collegium led by CJI B.R. Gavai issued several resolutions making recommendations for appointment of Judges in 4 High Courts- Himachal Pradesh High Court, Karnataka High Court, Madras High Court and Tripura High Court.

The recommendations are as follows:

Himachal Pradesh High Court

The Collegium recommended the appointment of 2 Advocates as Judges of the High Court of Himachal Pradesh:

  1. Jiya Lal Bhardwaj

  2. Romesh Verma

Karnataka High Court

The Collegium approved the proposal for appointment of the following Judicial Officers as Judges of the High Court of Karnataka:

  1. Geetha Kadaba Bharatharaja Setty,

  2. Muralidhara Pai Borkatte

  3. Tyagaraja Narayan Inavally

The Collegium also recommended the appointment of following Additional Judge as Permanent Judge of Karnataka High Court:

  1. Justice Kurubarahalli Venkataramareddy Aravind

Madras High Court

The Collegium proposed for appointment of the following Additional Judges as Permanent Judges in the Madras High Court:

  1. Justice N. Senthilkumar

  2. Justice G. Arul Murugan

Tripura High Court

The Collegium recommended the appointment of following Additional Judge as Permanent Judge of Tripura High Court

  1. Justice Biswajit Palit

Must Watch

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.