Shardul Amarchand Mangaldas is excited to welcome participants to a comprehensive Construction Arbitration Course led by some of the most respected names in the industry.
Learn directly from leading practitioners:
Richard Harding KC, Barrister & Arbitrator, Keating Chambers
Samuel Townend KC, Barrister & Arbitrator, Keating Chambers
Marcus Taverner KC, Barrister & Arbitrator, Keating Chambers
Shourav Lahiri, Barrister, Atkin Chambers
Jon Prudhoe, Delay & Quantum Expert, APAC Construction
Whether you’re a legal professional, construction consultant, or industry stakeholder, this course is tailored to deepen your understanding of dispute resolution and arbitration in construction projects.
Dates: September 26—28, 2025
Register here:https://forms.cloud.microsoft/r/xcRXy4YzXA