On 1-8-2025, the Investor Education and Protection Fund Authority (‘IEPFA’) is set to launch Integrated Portal after completing its final phase of testing, a unified digital platform designed to streamline claim processes and enhance accessibility for both investors and companies.
Key Features of Integrated Portal:
- This portal will integrate key stakeholders, including depositories and Public Financial Management System, to provide a seamless and efficient experience.
- Public notices have been published on the official website of IEPFA to ensure the accuracy of data submitted by companies and enable smooth claim processing.
- The notices advise companies that have not yet uploaded their IEPF-1/7 SRNs along with the prescribed Excel template to complete the process at the earliest.
For an uninterrupted claiming process, timely compliance will be necessary.
- IEPFA is also undertaking a comprehensive review of documentation requirements for low claims aiming to introduce a simplified and faster claim settlement approach.
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IEPFA is also launching an Integrated Call Center, to strengthen its grievance redressal system, that will offer more efficient, responsive, and stakeholder-friendly communication.
What is IEPFA:
It is an Authority functioning under the Ministry of Corporate Affairs.
It aims to safeguard investor interests by facilitating the return of unclaimed shares and dividends and advancing financial literacy nationwide.
It empowers individuals to make informed financial choices and fosters a financially aware citizenry.
Other flagship initiatives taken by IEPFA: Niveshak Didi, Niveshak Panchayat, and Niveshak Shivir.
