LKS new partners promotion

Lakshmikumaran & Sridharan Attorneys (LKS) has recently announced their senior level promotions, elevating Eight lawyers from Associate Partners to Partners and one Chartered Accountant from Associate Director to Director.

Mr. V Lakshmikumaran, Managing Partner, Lakshmikumaran & Sridharan Attorneys, remarked, “I warmly congratulate all the newly elevated partners. Our greatest strength lies in our people, whose dedication and expertise define the character of our firm. By nurturing talent from within, we not only reaffirm our commitment to professional growth but also lay a strong foundation for the future of legal practice in the country. The promotion of our new Partners is a proud milestone—recognizing their unwavering commitment, leadership, and client-focused mindset. As they take on greater responsibilities, I am confident they will play a pivotal role in advancing our values and setting new standards for legal excellence.”

These promotions further enhance LKS’s capability to deliver holistic and future-ready legal solutions that meet the changing needs of the clients. Each partner brings deep industry expertise, a proven record of outstanding performance, and a commitment to advancing the firm’s vision. These promotions will take effect from 01st July 2025.

Associate Partners/Director elevated to Partners/Director

Name

Practice Areas

Office Location

Bharathi Krishnaprasad

Tax

Chennai

Manish Jain

Trade and Customs

Ahmedabad

Pareesha Gupta

Trade Remedies

New Delhi

Payal Pravin Nahar

Tax

Mumbai

Rohan Muralidharan

Trade and Customs

Chennai

Sahil Parghi

Tax

Mumbai

Shagun Arora

Tax

New Delhi

Sriram Sridharan

Disputes

Mumbai

Sudeshna Banerjee

Tax

Bengaluru

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