transfer of 4 HC CJs 18 HC Judges

On 14-7-2025, the Ministry of Law and Justice via its Department of Justice, issued series of notifications vis-a-vis transfer of several High Court Chief Justices and High Court Judges.

Transfer of High Court Chief Justices

The President of India, in exercise of powers under Article 222(1) of the Constitution, and after due consultation with CJI, B.R. Gavai, transferred the following Chief Justices:

Chief Justice’s Name

Current High Court

High Court Transferred to

Justice Shriram Kalpathi Rajendran

Madras High Court

Rajasthan High Court

Justice MSR Sri Ramachandra Rao

Jharkhand High Court

Tripura High Court

Justice Aparesh Kumar Singh

Tripura High Court

Telangana High Court

Justice Manindra Mohan Shrivastava

Rajasthan High Court

Madras High Court

Transfer of High Court Judges

The President of India, in exercise of powers under Article 222(1) of the Constitution, and after due consultation with CJI, B.R. Gavai, transferred the following Judges:

Judge’s Name

Current High Court

High Court Transferred to

Justice T. Vinod Kumar

Telangana High Court

Madras High Court

Justice Jayant Banerji

Allahabad High Court

Karnataka High Court

Justice Arun Monga

Rajasthan High Court

Delhi High Court

Justice Anil Kshetarpal

P&H High Court

Delhi High Court

Justice Sudhir Singh

P&H High Court

Patna High Court

Justice Shree Chandrashekhar

Rajasthan High Cour

Bombay High Court

Justice Om Prakash Shukla

Allahabad High Court

Delhi High Court

Justice Battu Devanand

Madras High Court

Andhra Pradesh High Court

Justice Vivek Kumar Singh

Madras High Court

Madhya Pradesh High Court

Justice Dinesh Kumar Singh

Kerala High Court

Karnataka High Court

Justice Vivek Chaudhary

Allahabad High Court

Delhi High Court

Justice Sanjeev Prakash Sharma

P&H High Court

Rajasthan High Court

Justice Suman Shyam

Gauhati High Court

Bombay High Court

Justice Ashwani Kumar Mishra

Allahabad High Court

P&H High Court

Justice Nitin Wasudeo Sambre

Bombay High Court

Delhi High Court

Justice Manash Ranjan Pathak

Gauhati High Court

Orissa High Court

Justice Lanusungkum Jamir

Gauhati High Court

Calcutta High Court

Justice V. Kameswar Rao

Karnataka High Court

Delhi High Court

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