Oishika brings along 11 years of experience in equity capital markets transactions; infrastructure investment trust offerings, debt capital markets, corporate governance and securities law matters. She graduated from Gujarat National Law University (GNLU) in the year 2014.
Welcoming her, Mr. Cyril Shroff, Managing Partner, Cyril Amarchand Mangaldas said, “I am delighted to welcome Oishika back to the Firm as Partner. With her arrival, we continue to strengthen our capital markets capabilities to serve our clients.”
Mr. Yash Ashar, Senior Partner, Cyril Amarchand Mangaldas said, “I take great pleasure in welcoming Oishika to the CAM capital markets team. Raising money through the public markets remains a strong theme for the Indian economy and we are seeing some great companies with wonderful stories plan to list on the Indian bourses. Oishika’s addition will strengthen the bench and enhance our market leading position. With her experience, this will strengthen our team across the country and specifically in Mumbai.”
Mr. Manan Lahoty, Partner (Head- Capital Markets), Cyril Amarchand Mangaldas said, “I am delighted to welcome Oishika back to CAM. We have worked with her over the years, and she has a stellar reputation in the market. Oishika will help us further enhance our Capital Markets practice.”
On her joining, Oishika Dasgupta, said, “Delighted to be back to the firm where I began my journey as a capital markets lawyer! I am excited to join the highly reputed and market leading capital markets practice at the firm and look forward to collaborating with the team and contributing towards the continued growth and success.”