Call for Book Chapters for 'Valuation of Intellectual Property Assets'

Students, research scholars, legal practitioners/advocates, and academicians are invited to contribute. Last date of Article Submission: 15-06-2025.

IP Taxation & Valuation
Management & Audit of IP Asset
IP Auditing in IP Valuation
Valuation of IP in digital Age
Strategies for Valuing IP Assets: Needs and Challenges
Evaluation of damages for Infringement of Trademarks and GIs
Valuation of IP Assets in Merger & Acquisition Proceedings: An Overview
Accessing the impact of the WIPO Treaty on IP, Genetics Resources and TK on Patent Assets
Valuation of Patents, Copyright and Trademarks.
IP Valuation in M&A
Tax treatment for Intangible Assets
Any other related theme.

The word limit of the manuscript shall be 4000-10,000 words excluding footnotes.
An Abstract of 300 words, along with 5 (five) Keywords.
The main body text in the manuscript must be in Times New Roman, font size 12, 1.5 line spacing and justified alignment.
For footnotes, Times New Roman Style with a font size of 10 and 1 line spacing.
Footnotes should conform to ILI Citation format. No Bibliography/References.
Manuscripts are to be submitted in WORD document. No other format would be accepted.
A maximum of TWO authors are allowed.
Plagiarism shouldn’t be more than 10% and AI similarity should be 0%. The Manuscript should also be free from grammatical, spelling and other errors.

Declaration by the Author(s)

1. The author(s) must declare that the research paper is original work, and he/she has no conflict of interest with the Publisher/CIRF-in-IPHD/CNLU.

2. That the research paper is unpublished and has not been sent to/accepted for publication by any other publication(s).

3. Once the research paper is accepted, for publication, it shall not be withdrawn, even if there is a delay in publication.

Call for Book Chapters for ‘Valuation of Intellectual Property Assets’ by CIRF-in-IPHD at CNLU, Patna