Human Rights and Disability Studies (CHRDS), Himachal Pradesh National Law University (HPNLU), Shimla is organising a Blog Writing Competition on the theme “Mental Health, Disability & Rights.”
The competition aims to foster awareness, dialogue, and scholarship on the critical intersections between mental health, disability, and human rights. Original and insightful contributions that explore contemporary issues, lived experiences, and legal dimensions related to mental well-being and inclusion are invited.
ABOUT THE CENTRE: The Centre for Human Rights and Disability Studies (CHRDS) at HPNLU Shimla is one of the University’s youngest research and advocacy platforms. The Centre focuses on human rights and the diverse experiences of individuals with disabilities, with emphasis on healthcare, education, employment, social inclusion, and access to justice.
SUBMISSION DETAILS
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Format: Blog
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Word Limit: 1500—2000 words
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Co-authorship: Up to 2 authors allowed
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Submission Deadline: May 18, 2025
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Submission Form: Click here to Register and Submit
FORMATTING & CITATION
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Font: Times New Roman, Size 12, Line Spacing: 1.5
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Footnotes (if any): Times New Roman, Size 10, Single Spacing
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Citation Format: HPNLU Citation Style (Footnotes only)
SUGGESTED THEMES (Illustrative only):
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Navigating Mental Health Challenges in Law School
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The Intersection of Mental Health and Physical Disabilities
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Barriers to Accessing Mental Health Services for Persons with Disabilities
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Reasonable Accommodation for Mental Health Conditions in Education & Employment
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Double Discrimination Faced by People with Mental Health Disabilities
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Legal Capacity, Mental Health, and Supported Decision-Making
RECOGNITION
Top 3 Entries will be published on the official CHRDS webpage and awarded Certificates of Merit.
All participants will receive Certificates of Appreciation
For queries, please write at chrds@hpnlu.ac.in
To know more click on Blog Writing Competition HPNLU CHRDS
