ICPS online courses

The Institute of Constitutional and Parliamentary Studies has invited applications for three Online Advanced Certificate Courses on the topics ‘Parliamentary Institutions and Procedures’, ‘Constitutional Law’, and ‘India’s Resilient Democracy’ for the batch of April to July, 2025.

Anyone with a minimum of 50% marks in their 12th standard or intermediate examination may apply for the Courses. Each Course has 50 seats and the last date for applications is 28-02-2025.

The brochure and notice for admission are attached below:

Info Brochure – Adv Cert. Courses (April-July 2025) ; and

Notice for Adm – Adv Cert Courses (April-July 2025)

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