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SC Collegium recommends appointment of Permanent Judges for Gauhati High Court

SC Collegium recommends appointment of Permanent Judges for Gauhati High Court

The Collegium recommended the names of 2 Additional Judges to be appointed as Permanent Judges.

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Published on January 8, 2025January 8, 2025By Sucheta

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The Supreme Court Collegium headed by Justice Sanjiv Khanna, CJI, on 7-1-2025, recommended the appointment of following Additional Judges as Permanent Judges of Gauhati High Court:

1. Justice Kardak Ete

2. Justice Mridul Kumar Kalita

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